Karnataka High Court
Sri Ananthapadmanabha Rao vs Divisional Controller on 5 March, 2009
Author: B.V.Nagarathna
Bench: B.V.Nagarathna
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This appeal Cfimiflg _ord€;1*s_ t__f1igf? day the court (isiiverecl the Ii§;it2Wua'g: . ~ Lea:,:%1¢<i._ V€'?£31lIVi'$e.iV' '§T3If the V'§cross-objector su ¥:;I:11::s that gafier_ i1i%:;:}g =s'_;i"«.§f1£:__ CI'.0$S~O§)j€C{i0flS. the cross- abjectaf 'i4§V.l"}.O' _ Ji1}gt3:'e<:£ ciailnant Cfififi {>11 i£2.f§:2;:£§}{}8: .__§*1é"{1{: €:', the Crassflbjecfion étées Iii(}t ::;i;:'v'%vé censiderationfi Aceordizzgiy, the crass- "" <}bj'§:€:f1'Q£i' 3,5 diazizlssefi. Sd/-
Judge