Calcutta High Court (Appellete Side)
Spicejet Limited & Anr vs State Consumer Dispute Redressal on 15 January, 2019
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
15.01.2019
Item No.20
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W.P No. 26010(W) of 2018
Spicejet Limited & Anr.
- Versus -
State Consumer Dispute Redressal
Commission & Ors.
Ms. Pratima Mishra
... For the petitioners
Mr. Nripendra Ranjan Mukherjee,
Mr. Sourya Mukherjee
... For the respondent no.3
Affidavit-of-service filed by the petitioners be kept on record. Heard the learned advocates appearing for the respective parties. List the matter for further consideration in the combined monthly list of February, 2019.
(Tapabrata Chakraborty, J.)