Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Commissioner Of Central Excise Govt. Of ... vs M/S Prabhat Zarda Factory Ltd. on 12 May, 2011

Bench: Chief Justice, Jyoti Saran

                       IN THE HIGH COURT OF JUDICATURE AT PATNA

                                        Misc. Appeal No.484 of 2009
                   ======================================================
                   Commissioner of Central Excise Govt. of India    .... .... Appellant
                                                   Versus
                   M/S Prabhat Zarda Factory Ltd.                   .... .... Respondents
                   ======================================================
                   Appearance :
                   For the Appellant    :      Mrs. Nivedita Nirvikar, Advocate
                                               Mrs. Archana Sinha, Advocate

                   For the Respondent/s : Mr.
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                             and
                             HONOURABLE MR. JUSTICE JYOTI SARAN

                   ORAL ORDER

                   (Per: HONOURABLE THE CHIEF JUSTICE)

5.        12.5.2011

. At the request of the learned advocate, stand over to 16th May 2011.

(R.M. Doshit, CJ) (Jyoti Saran, J) Pawan/-