Patna High Court - Orders
Commissioner Of Central Excise Govt. Of ... vs M/S Prabhat Zarda Factory Ltd. on 12 May, 2011
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
Misc. Appeal No.484 of 2009
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Commissioner of Central Excise Govt. of India .... .... Appellant
Versus
M/S Prabhat Zarda Factory Ltd. .... .... Respondents
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Appearance :
For the Appellant : Mrs. Nivedita Nirvikar, Advocate
Mrs. Archana Sinha, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5. 12.5.2011. At the request of the learned advocate, stand over to 16th May 2011.
(R.M. Doshit, CJ) (Jyoti Saran, J) Pawan/-