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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Film Shooting Regulations, 2012

(2)It shall be the duty of all the functionaries of State and Local Authorities to whom copies of permission is endorsed to facilitate the activities of film shooting and render necessary assistance and instruct the administrative and subordinate staff to facilitate film shootings at the places specified in the permission, hassle free.