Kerala High Court
P.R. Purushothaman vs The Principal on 14 December, 2018
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY ,THE 14TH DAY OF DECEMBER 2018 / 23RD AGRAHAYANA,
1940
WP(C).No. 6419 of 2017
PETITIONER/S:
P.R. PURUSHOTHAMAN
AGED 69 YEARS, S/O.LATE N.K.RAMAKRISHNAN,
(FORMER INTERNATIONAL ATHLETE & NATIONAL
COACH),RESIDING AT 'KRIPA', POST VENNALA-
682028, KOCHI
BY ADVS.
SRI.T.ASAFALI
SMT.LALIZA.T.Y.
RESPONDENT/S:
1 THE PRINCIPAL, MAHARAJAS COLLEGE
ERNAKULAM, KOCHI-682011
2 THE DISTRICT COLLECTOR
ERNAKULAM, PIN-682030
3 STATE OF KERALA
REP. BY SECRETARY, SPORTS AND YOUTH AFFAIRS,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-692031
BY SR.GOVERNMENT PLEADER SRI.B.VINOD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.12.2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).6419/17 2
ANU SIVARAMAN, J.
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W.P(C).No. 6419 of 2017
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Dated this the 14th day of December, 2018
JUDGMENT
Learned counsel for the petitioner submits that the petitioner is not prosecuting the writ petition. Accordingly, the writ petition is dismissed as withdrawn.
Sd/-
ANU SIVARAMAN JUDGE vgs14/12