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Kerala High Court

P.R. Purushothaman vs The Principal on 14 December, 2018

Author: Anu Sivaraman

Bench: Anu Sivaraman

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

FRIDAY ,THE 14TH DAY OF DECEMBER 2018 / 23RD AGRAHAYANA,
                          1940

                  WP(C).No. 6419 of 2017


PETITIONER/S:


            P.R. PURUSHOTHAMAN
            AGED 69 YEARS, S/O.LATE N.K.RAMAKRISHNAN,
            (FORMER INTERNATIONAL ATHLETE & NATIONAL
            COACH),RESIDING AT 'KRIPA', POST VENNALA-
            682028, KOCHI

            BY ADVS.
            SRI.T.ASAFALI
            SMT.LALIZA.T.Y.




RESPONDENT/S:
      1     THE PRINCIPAL, MAHARAJAS COLLEGE
            ERNAKULAM, KOCHI-682011

     2      THE DISTRICT COLLECTOR
            ERNAKULAM, PIN-682030

     3      STATE OF KERALA
            REP. BY SECRETARY, SPORTS AND YOUTH AFFAIRS,
            GOVERNMENT OF KERALA, SECRETARIAT,
            THIRUVANANTHAPURAM-692031

            BY SR.GOVERNMENT PLEADER SRI.B.VINOD




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.12.2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
     WP(C).6419/17                           2




                                 ANU SIVARAMAN, J.
                       -----------------------------------------------
                              W.P(C).No. 6419 of 2017
                       -----------------------------------------------
                    Dated this the 14th day of December, 2018

                                      JUDGMENT

Learned counsel for the petitioner submits that the petitioner is not prosecuting the writ petition. Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE vgs14/12