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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(e) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(e)Proceeding shall be drawn up stating the name of every bidder and the amount for which he made.