Andhra Pradesh High Court - Amravati
Manda Renuka vs The State Of Andhra Pradesh on 22 February, 2024
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR (SPECIAL ORIGINAL JURISDICTION} THURSDAY, THE TWENTY SECOND DAY OF FEBRUAE TWD THOUSAND 4ND TWENTY FOUR "PRESENT: THE HONOURABLE SRI JUSTICE RAVI CHEEMALAPAT! WRIT PETITION NO: 4634 OF 3034 Between: 1. Manda Renuka, Wo M Radha Kyishnaia an, aged about 45 years, D. No. 1. 168. "AM Purarn, HAY bathayaved, Alvelumangammapuram, - - Tirupaihi Oisirict, Andhra Pradesh -A17S880. . Mands Valramma, Wo M Bhaskar, Satyavedu, Tirupathi District, Andhra Pradesh - 51788s. 3. Manda Nagarmma, Wio M Nagaiah, AM Purarn, Sathyavedu, Tirunathi District, Andhra Pradesh - 517589. : Ont Matharruric ® . Wo Late Cint Mirajah Andrawada, AM Puram, Madanambedu, Tirupathi ( strict, Andhra Pradesh - 81758 3. Manda Kornala, Wis M Gajendrai ah, aged about 46 years, Vadanambedu, GSathyavedu, 1-76. AM Puram.O.No. Trupathi District, Andhra Pradesh - STP8ss, . o. Manda Radha Krishnaiah, | So M Ankaigh, aged about §3 years, 0. No.1- 188, AM Puram, HAY cathayavedu, Allvelumangammanuram, Trupaihi District Andhra Pradesh - 517589. , Raginathala Venkataiah, Sis Late Madaiah, aged about 50 years, Aadh Andhra Wada, Sathyavedu, AM Puram, Tirupathi District, Andhya Pradesh - Barc Pe SISSRS. 8. Manda Chellaiah, Sfo M Maifiah. aged about 7O ye No. 7-207, AM Puram, Satyavedu, Rasapatern, Tirupathi District, An dhra Pradesh -& PBS. Petitioner fo ie AND i. The State OF Andhra Pradesh. Rep. by iis Frincinal Secretary, Revenue Department, Velaganudi, Amaravathi. i, Guritur District, Andhra Pradesh, 2. The State of Andhra 3 Pradesh, Ren, by iis Principal Secretary, Deparimant of nome, Velagapudl, Amarava thi, Ssuniur District, Andhra Pradesh, 3S. The District Collectar, Tiupathi Districf, Andhra Pradesh, "4. The Revenue Didsi onal oricer, 7 District, Andhra Pradesh, 5. The Tahsitdar, Satyavedu, alyavedu Mandal, Tirupathi District, Andhra Pradesh. S. The Station house officer, Satyavedu Police station, Tiru ipathi Diet, Andhra Pradesh. Sullurupeta, Hrupathi *. A Desamma, Wro Late Nacini Desi Re addy, aged 65 years. Oc Cupation Agriculture, Avo Rajugunta Vi Hage, Salyavedu Mandal, Tirupathi District, Andhra Pradesh Respondents
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0 3 0 Sy OD IA NO: 1 OF 2024 Petition under Section 141 of CPC praying that in the circumstances Sialed in the affidavit fled In support of the petition, the High Court may be oleased to direct the respondent authorities not to interfere over the peaceful possession and enjoyment of the subject property of the peidianers vide lis assignment patias Fie No 32/4/1420 to an extent of As. 1.60 cents in Survey no Gé2/4 with rassact to 1° petiioner, Patta File 26/4/1420 an extent of Ac. 0.80 no cents in survey no 322/8 with respect to 2° petitioner, Pata file 43/4/1420 to an extent of Ac. 0.80 cents in Survey no S22/5 with respect to 3° petitioner, Patta File number 34/4/1420 fo an extent of Ac. 0.50 cents in survey no 322/8 with respect io 4° petitioner, Patta File SOM429 ta an extent of Ac, 0.50 cents in survey no 322/2 with raspent fo 8" petitioner, Patla File SSM/1420 fo an extent of Ac. 0.50 cents jn Survey no SeZrP with respect to 6" petitioner, Patia Fie 31/4/9425 to an extent of Ac. G80 nants in survey no S£2/3 with respect io 7" petitioner and patie File Noa 29/4/1426 to an extant of As. 0.50 sente in survey no 3224 with fespect to 8th petitioner situated at Madanambedu village of Satyavedumandal of Virupathi Dist. without following the procedure established by the law and pass, pendin g disposal of WP No. 4634 of 2024, on the file of the High Court.
The Court made the following: ORDER "Natice before admissian, Learned Government Pleader for Ravenus Department takes notice an behalf of respondent Nos.4, 3 fo §, Learned Government Pleader for Hame Depariment takes notices on behalf of respondent Nos.2 and 8. | For instructions, post an 29.02.2024 in the Motion List. TH then, status quo as on today shall be maintained with regard to subject property." Sd K. SRINIVASA RAJU :
ag MSSISTANT REGISTRAR SECTION OFFICER Te, i. The Principal Secretary, Revenue Department, State Of Andhra Pradesh, Velagapudl, Amaravathi, Guntur District, Andhra Pradesh, é. The State of Andhra Pradesh, Rep. by its Princinal Secretary, Department of Home, Velagapudi, Amaravathi, Guntur Oisinet, Andhra Pradesh. Tae District Collector, Tirupathi District, Andhra Prasesh. The Revenue Divisional officer. District, Andhra Pradesh. The Tahsildar, Satyavedu, Satyavedu Mandal, Yrupaiht District, Andhra Fradesh,
6. The Station house officer, Satyavedu Patice station, Tirupath Dist, Andhra Pradesh. Sullurupeta, Tirupathi OB bo oN TOOT
44.
Agnculurs, Broa R ed as yea'. Qooupatio ) Manda lal, Tirupathi District, U- 'along « with & copy 2 oi petition and A Desanima, Vio Late N a uM iguitte Andhra Pradash ta? by R PER memorandum of grounds} One GC io SRL JADA SRAVAN KUMAR Advocate fORUC] hwo GCs fo GP FOR REVES WE J toh Court gh ra Pradesh [OUT] wo OCs to GP FOR HOME, Hig! ra Pradesh [OUT One spare copy "
iSH COURT M4 RC, DATED faio2i2o2d post on 29.02. 20284 In the Motion List NOTICE BEFORE ADMISSION WP No. 4834 of 2024 tip li Sobre GL, Cutt o oe, oo a 3 foe oh, fee 2