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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

(4)The presiding officer shall the-after fix the paper seal so signed in the space meant therefor in the control unit of the voting machine and shall secure and seal the same.