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State of Punjab - Section

Section 1A in The Punjab Economiser Rules, 1958

1A. [ They shall apply to the territories which, immediately before the 1st November, 1956, were comprised in the States of Punjab and Patiala and East Punjab States Union.] [Inserted by Punjab Government Notification No. 5771-VII-DS-Lab.-60/507, dated 12.1.1961.]