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State of Bihar - Section

Section 27 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

27. Decision in majority.

- All questions to be considered at a meeting of the committee shall be decided by a majority of votes of the Members present and voting, and in the case of equal votes, the question shall be decided by the casting vote of the Chairperson or in the absence of Chairperson, the member Presiding at the meeting as the case may be.