Jammu & Kashmir High Court
Neeraj Sharma vs Ut Of J&K & Anr on 29 September, 2023
Sr. No. 62
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case:- CRM(M) No. 120/2023
Neeraj Sharma .....Appellant/Petitioner(s)
Through :- None.
v/s
UT of J&K & Anr. .....Respondent(s)
Through :- Mr. P D Singh, Dy. AG.
CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
29.09.2023 Awaiting appearance of learned counsel for the petitioner, adjourned.
List on 10.11.2023 (Rajesh Sekhri) Judge JAMMU 29.09.2023 Abinash