Bombay High Court
Baliram Maruti Anuse And Others vs The State Of Maharashtra Through Its ... on 9 March, 2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
116 WRIT PETITION NO. 2529 OF 2026
Baliram Maruti Anuse And Others
VERSUS
The State Of Maharashtra Through Its Secretary And Others
...
Advocate for the Petitioner : Mr. Nirmal Ramchandra J.
AGP for Respondents: Mr. G O Wattamwar
CORAM : S. G. CHAPALGAONKAR, J.
Dated : March 09, 2026 PER COURT :-
1. Heard.
2. Issue notice to the Respondents, returnable after six weeks. Learned AGP waives notice for respondent nos.1 and
2. ( S. G. CHAPALGAONKAR, J. ) ...
aaa/-