Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(vi) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998 (vi)Complaints of growers regarding transportation, purchase of oil palm FFB and payment of price by factory and oil palm cultivators;
