Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in The Sree Saraswaty Press Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(2)The moneys which stand transferred under sub-section (1) to the State Government or the existing, or new Government company, as the case may be, shall be dealt with by that Government or the existing, or new Government company in such manner as may be prescribed.