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[Cites 0, Cited by 0] [Section 14(11)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(11)(a) in The Gujarat Agricultural Pests and Diseases Act, 1980

(a)require any person to furnish to such officer or authority as may be specified in the order such information in his possession relating to the vehicle as may be specified;