Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Allahabad High Court

Amar Singh @ Munna Lal vs State Of U.P. & Anr. on 2 June, 2016

Author: Abhai Kumar

Bench: Abhai Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18158 of 2016
 

 
Applicant :- Amar Singh @ Munna Lal
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Pankaj Kumar Shukla
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.
 

This is second bail application behalf of applicant.

The first bail application was rejected by this Court vide order dated 13.04.2016 passed by Hon'ble Vipin Sinha, J. in Criminal Misc. Bail Application No. 11666 of 2016 ? (Amar Singh @ Munna Lal Vs. State of U.P.).

List before appropriate Bench alongwith first bail application.

Order Date :- 02.06.2016.

Vinod.