Allahabad High Court
Amar Singh @ Munna Lal vs State Of U.P. & Anr. on 2 June, 2016
Author: Abhai Kumar
Bench: Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18158 of 2016 Applicant :- Amar Singh @ Munna Lal Opposite Party :- State Of U.P. & Anr. Counsel for Applicant :- Pankaj Kumar Shukla Counsel for Opposite Party :- G.A. Hon'ble Abhai Kumar, J.
This is second bail application behalf of applicant.
The first bail application was rejected by this Court vide order dated 13.04.2016 passed by Hon'ble Vipin Sinha, J. in Criminal Misc. Bail Application No. 11666 of 2016 ? (Amar Singh @ Munna Lal Vs. State of U.P.).
List before appropriate Bench alongwith first bail application.
Order Date :- 02.06.2016.
Vinod.