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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2) in Bihar Electricity Regulatory Commission (Budget) Rules, 2012

(2)All other words and expressions used in these rules and not defined, but defined in the Act shall have the meanings respectively assigned to them in the Act.Part - II 3. Preparation of Budget.- The Commission shall prepare its budget ie, Annual Financial statement (statement of annual estimated receipts and expenditure) for the next financial year, commencing from 1st April shall end on 31st March.