Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4 in The M.P. Kolahal Niyantran Adhiniyam, 1985 4. Prohibition of loud music. - Loud music shall not be produced or caused to be produced in any place between the hours of 10 p.m. and 6 a.m.
