Section 3(1)(b) in The Packaged Commodities (Regulation) Order, 1975

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Union of India - Subsection

Section 3(1)(b) in The Packaged Commodities (Regulation) Order, 1975

(b)[ any package containing bread and any uncanned package of vegetables, fruits, ice-cream, butter, cheese, fish, meat or the like.] [Substituted by Notification No. SO 520 (E), dated 2.8.1976.]

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Union of India - Subsection

Section 3(1)(b) in The Packaged Commodities (Regulation) Order, 1975