Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Ramesh Kumar Dubey vs Nehru Yuva Kendra Sangathan on 13 August, 2021

                                                   CIC/NYUKS/C/2019/144083

                               के   य सच
                                       ू ना आयोग
                     Central Information Commission
                          बाबागंगनाथ माग,मु नरका
                      Baba Gangnath Marg, Munirka
                        नई द ल , New Delhi - 110067

शकायत सं या / Complaint No. CIC/NYUKS/C/2019/144083

In the matter of:

Ramesh Kumar Dubey                                    ... शकायतकता/Complainant
                                    VERSUS
                                     बनाम
1.CPIO,                                                ... तवाद गण /Respondent
/Dy. Director, Yuva Kendra
Sangathan, State Office:
2/112, Vishal Khand 2, Near
Ambedkar Park Churaha,
Gomti Nagar, Lucknow 226010

2. CPIO,
/District Youth Coordinator,
Nehru Yuva Kendra Chanduli,
Jagdish Sarai G T Road,
Chanduli, UP 232104

3. CPIO,
District Youth Coordinator,
Nehru Yuva Kendra Sangathan, C-28,
Bhuvneshwar Ngr Colony, Ardali
Bazar, Nr Mahavir Temple Varanasi,
Uttar Pradesh Pin : 221002




                                                                     Page 1 of 6
                                                    CIC/NYUKS/C/2019/144083

Relevant dates emerging from the complaint:

RTI Application filed on              :   30.04.2019
CPIO replied on                       :   14.05.2019
First Appeal filed on                 :   17.06.2019
First Appellate Authority order       :   Not on Record
Complaint Received on                 :   11.09.2019
Date of Hearing                       :   13.08.2021

The following were present:

Complainant: Shri Ramesh Kumar Dubey participated in the hearing upon being
contacted on his telephone.

Respondent: Ms. Priti Srivastava, Accounts Programme Assistant participated in
the hearing upon being contacted on her telephone.


                                  ORDER

Information sought:

The Complainant filed an RTI Application dated 30.04.2019 seeking information on the following two points:
1) "वष 2017-18 नेह युवा क चंदौल व वाराणसी (उ० ०) YCDP क मो नट रंग रपोट क मा णत त (भौ तक व वतीय नगरानी रपोट )
2) सकुलर सं या - NYKS/Prog. Corl. Programmes/2019/07 दनांक 10.04.2019 के अनुपालन म मो नट रंग रपोट एने सर 1, 2, 3 क मा णत त |"

Shri Sanjay Kumar Singh, PIO/ Dy. Director, Nehru Yuva Kendra Sangathan, Lucknow vide letter dated 14.05.2019, transferred RTI Application u/s 6(3) to PIO/District Youth Coordinator, Nehru Yuva Kendra, Varanasi and endorsed a copy to the Complainant. Being dissatisfied, the Complainant filed a First Appeal Page 2 of 6 CIC/NYUKS/C/2019/144083 dated 17.06.2019, which has not been adjudicated by the First Appellate Authority as per available record.

Grounds for Complaint:

The Complainant filed a complaint u/s 18 of the RTI Act on the ground of non- receipt of information from the Respondent. Complainant requested the Commission to direct the CPIO to provide the information sought for.
Submissions made by Complainant and Respondent during Hearing:
The Complainant stated that he has received satisfactory information from the Respondent after receiving the hearing notice from the Commission.
A written submission has been received by the Commission from Smt. Rashi Mishra, CPIO and Asst. Director, Nehry Yuva Kendra Sangathan, Lucknow, Uttar Pradesh vide letter dated 06.08.2021, wherein she has apprised the Commission as under:
Page 3 of 6
CIC/NYUKS/C/2019/144083 Decision:
Upon perusal of the facts on record as well as on the basis of the proceedings during the hearing, the Commission observes that since the Complainant has Page 4 of 6 CIC/NYUKS/C/2019/144083 avowed that he has received satisfactory information from the Respondent, the Commission finds no further scope of intervention in the instant matter. With the above observations, the instant Complaint is disposed of. Copy of the decision be provided free of cost to the parties.
The Complaint, hereby, stands disposed of.
Amita Pandove (अ मता पांडव) Information Commissioner (सूचना आयु त) दनांक / Date: 13.08.2021 Authenticated true copy (अ भ मा णत स या पत त) B. S. Kasana (बी. एस. कसाना) Dy. Registrar (उप-पंजीयक) 011-26105027 Page 5 of 6 CIC/NYUKS/C/2019/144083 Addresses of the parties:
1. The First Appellate Authority (FAA) State Director, Yuva Kendra Sangathan, State Office: 2/112, Vishal Khand 2, Near Ambedkar Park Churaha, Gomti Nagar, Lucknow 226010
2. The Central Public Information Officer (CPIO) /Dy. Director, Yuva Kendra Sangathan, State Office: 2/112, Vishal Khand 2, Near Ambedkar Park Churaha, Gomti Nagar, Lucknow 226010
3. The Central Public Information Officer, /District Youth Coordinator, Nehru Yuva Kendra Chanduli, Jagdish Sarai G T Road, Chanduli, UP 232104
4. The Central Public Information Officer, District Youth Coordinator, Nehru Yuva Kendra Sangathan, C-28, Bhuvneshwar Ngr Colony, Ardali Bazar, Nr Mahavir Temple Varanasi, Uttar Pradesh Pin : 221002
5. Shri Ramesh Kumar Dubey Page 6 of 6