Calcutta High Court (Appellete Side)
Ari Desmond Marx vs State Of West Bengal & Ors on 19 November, 2019
Author: Shivakant Prasad
Bench: Shivakant Prasad
1 19.11.2019Sl. No. 9
Court No.35 s.biswas CRR 1316 of 2019 With CRR 1235 of 2019 Ari Desmond Marx Vs. State of West Bengal & Ors.
Mr. Sabsachi Banerjee Mr. Ayan Bhattacharya Mr. S. N. Ahmed ... ... for the petitioner Since this Court lacks determination, the matter is released to be placed before the Court having determination.
(Shivakant Prasad, J.)