Kerala High Court
Rajesh P.V vs State Of Kerala
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 29TH DAY OF MARCH 2017/8TH CHAITHRA, 1939
WP(C).No. 30940 of 2016 (N)
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PETITIONER(S) :
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1. RAJESH P.V.,AGED 42 YEARS,
S/O.T.N.VIJAKUMARAN NAIR, PROGRAMME ASSISTANT,
C-STED, PATHANAMTHITTA,
RESIDING AT PANACKAL PADINJATTATHIL,
ULLANNOOR P.O,KULANADA, PATHANAMTHITTA- 689 503.
2. JAYAPRAKASH.P.S, AGED 41 YEARS,
S/O.SIVASANKARAN.P,PROGRAMME ASSISTANT,
C-STED, KOZHIKODE, RESIDING AT PUTHIYA PARAMBATH HOUSE,
ARAKKINAR P.O,KOZHIKODE-673 028.
3. SHYJU.N.P,AGED 42 YEARS,
S/O.DAMODARAN.N.P, OFFICE ASSISTANT, C-STED HEAD OFFICE,
KOZHIKODE, RESIDING AT NALUPURAKKAL HOUSE,
KALLADA PARAMBA, IRUVALLOOR P.O,
KOZHIKODE 673 616.
4. JOSE JAMES,
AGED 42 YEARS, S/O.JAMES THOMAS,
PROGRAMME ASSISTANT, C-STED, ALAPPUZHA,
RESIDING AT PEACE DALE < KOITHRA >,
SANATHANAM WARD, ALAPPUZHA-688 001.
5. PRAVEESH.V.T, AGED 37 YEARS,
S/O.VELAYUDHAN.V.T, PROJECT ASSISTANT, C-STED, KOZHIKODE,
RESIDING AT 36/845A, SREELAKSHMI, KALLUTTY VAYAL,
VENGERI (P.O),KOZHIKODE-673 010.
6. SHEEBA.P,
AGED 38 YEARS, S/O.T.KRISHNAN,
PROGRAMME ASSISTANT, C-STED,
KASARAGOD, RESIDING AT "SOUBHAGYA", UDINUR P.O,
KASARAGOD-671 310.
7. JITHEESH.K.V, AGED 38 YEARS,
S/O.NARAYANAN.K.V, PROJECT ASSISTANT,
C-STED, KASARAGOD, RESIDING AT MALLAKARA,
PILICODE P.O,KASARAGOD-671 310.
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WP(C).No. 30940 of 2016 (N)
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8. RUGMINI.R., AGED 46 YEARS, D/O.DAMODARAN.K,
PROGRAMME ASSISTANT , C-STED,
KANNUR, RESIDING AT B3, "PRADEEPAM",
DHC, THOTTADA P.O., KANNUR-670 007.
9. JISHA.R, AGED 36 YEARS, D/O.JANARDHANAN.K,
PROJECT ASSISTANT,C-STED, KANNUR,
RESIDING AT KRIPA, KISHCO NAGAR POLICE HOUSING COLONY,
CHEVAYOOR P.O, KOZHIKODE-PIN-673 017.
10. JOYCY JAMES, AGED 44 YEARS, D/O.E.V.JAMES,
ACCOUNT ASSISTANT, C-STED HEAD OFFICE,
KOZHIKODE, RESIDING AT CHERIAMPURATHU HOUSE,
NEAR SILVER HILLS SCHOOL, PAROPPADI, MARIKUNNU (P.O),
KOZHIKODE-673 012.
11. BIJI.L.P,AGED 37 YEARS, D/O.BALAKRISHNAN NAIR,
ACCOUNT ASSISTANT, C-STED HEAD OFFICE,
KOZHIKODE, RESIDING AT "SREEKRISHNA", GANAPATHY KAVU
ROAD, EAST HILL P.O, KOZHIKODE-673 005.
12. PAMILA.A.K,
AGED 48 YEARS, D/O.VELAYUDHAN.A.K,
TYPIST, C-STED HEAD OFFICE,
KOZHIKODE, RESIDING AT PANNIVETTEM PILAKKIL PURAYIL,
NARIKKUNI (P.O),KOZHIKODE-673 585.
13. SATHEESH KUMAR.V,
AGED 43 YEARS, S/O.RAMAN.V.P,
PROJECT ASSISTANT,C-STED, MALAPPURAM,
RESIDING AT VILAKKUPARAMBIL HOUSE,
D.P.OROAD- UPHILL, MALAPPURAM (P.O), MALAPPURAM -676 505.
14. CHANDRAN.K,
AGED 48 YEARS, S/O.SAMIKUTTY.K,
PROJECT ASSISTANT,C-STED, MALAPPURAM,
RESIDING AT EYYATTERI PARAMBA,
PANNIYANKARA , KALLAI P.O, KOZHIKODE-673 003.
15. ANCY VARGHESE,
AGED 46 YEARS, D/O.C.M.VARGHESE,
PROGRAMME ASSISTANT C-STED, ERNAKULAM,
CHETTUTHADATHIL HOUSE, PAMPAKUDA (P.O),
ERNAKULAM-686 667.
BY SMT.SUMATHY DANDAPANI (SENIOR ADVOCATE)
ADV. SRI.MILLU DANDAPANI
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WP(C).No. 30940 of 2016 (N)
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RESPONDENT(S) :
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1. STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, SCIENCE AND TECHNOLOGY(A)DEPARTMENT,
SASTHRA BHAVAN, PATTOM THIRUVANANTHAPURAM-695 004.
2. CENTRE FOR SCIENCE AND TECHNOLOGY ENTREPRENEURSHIP
DEVELOPMENT (C-STED), OLD TALUK BUILDING, JAIL ROAD,
PUTHIYARA P.O,KOZHIKODE-673 004,
REPRESENTED BY ITS DIRECTOR.
R1 BY GOVERNMENT PLEADER SRI. B.UNNIKRISHNA KAIMAL
R2 BY ADV. SRI.GEORGE ZACHARIAH, S.C
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 29-03-2017, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Msd.
WP(C).No. 30940 of 2016 (N)
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APPENDIX
PETITIONER(S)' EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE ORDER NO. G.O(MS)NO.3/2008/S&TD
DATED 28/04/2008 BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE DETAILS OF THE POSTS IN STED PROJECT
AS ANNEXED TO THE STAFF BYE-LAWS/SERVICE RULES.
EXHIBIT P3 TRUE COPY OF THE G.O(RT)NO.30/2010/S&TD DATED 21/04/2010.
EXHIBIT P4 TRUE COPY OF THE REPORT OF THE SUB COMMITTEE
CONSTITUTED AS PER G.O(RT)NO.30/2010/S&TD DATED 21/04/2010
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 18/08/2009.
EXHIBIT P6 TRUE COPY OF RELEVANT PAGES OF THE MINUTES OF
THE GOVERNING COUNCIL MEETING HELD ON 18/10/2012.
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 02/03/2013.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 14/07/2016 IN
W.P(C).NO. 26006/2013 ON THE FILES OF THIS HON'BLE COURT.
EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED 03/08/2016.
RESPONDENT(S)' EXHIBITS :
NIL
//TRUE COPY//
P.A.TO JUDGE.
Msd.
P.V.ASHA, J.
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W.P(C) No.30940 of 2016-N
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Dated this the 29th day of March, 2017
JUDGMENT
The petitioners, who are working under the 2nd respondent in various categories, seek regularisation. They have submitted Ext.P9 representation before the 2nd respondent.
Heard the learned counsel for the petitioners and the learned Government Pleader.
In the above circumstances, the writ petition is disposed of directing the 2nd respondent to consider and pass orders on Ext.P9 representation, after affording an opportunity of hearing to the petitioners, within a period of two months.
Sd/-
(P.V.ASHA, JUDGE) rtr/