Bombay High Court
Arjun Baburao Natekar @ Nache @ Arjun ... vs The State Of Maharashtra on 22 July, 2025
P.H. Jayani 12 IA2535.2024.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 2535 OF 2024
IN
CRIMINAL APPEAL NO. 775 OF 2017
Arjun Baburao Natekar @ Nache @
Arjun Baburao Bhunyar ...Applicant
Versus
The State of Maharashtra ...Respondent
_______________________
Adv. Shreya Anuwal i/b. Mr. Aniket Nikam for the Applicant.
Ms. S.S. Kaushik, APP for the Respondent - State.
_______________________
CORAM : SUMAN SHYAM &
SHYAM C. CHANDAK, JJ.
DATED : 22nd July, 2025 P.C. :-
. At the request of the learned Advocate for the Applicant, stand over to 19th August, 2025.
2) To be listed at the bottom of the admission board under the caption 'for final hearing'.
(SHYAM C. CHANDAK, J.) (SUMAN SHYAM, J.) PREETI HEERO JAYANI Digitally signed by PREETI HEERO JAYANI Date: 2025.07.24 10:47:57 +0530 Page 1 of 1 22nd July, 2025 ::: Uploaded on - 24/07/2025 ::: Downloaded on - 02/08/2025 07:20:26 :::