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State of Gujarat - Section

Section 18 in R.K. University First Statutes, 2011

18. Terms and Conditions of service and code of ethics for the teachers and other academic staff of the University.

- [18.1] All the teaches and other academic staff of the University shall, in the absence of any contract to the contrary, be governed by the terms and conditions of service and code of ethics as are specified by the Statutes and the Ordinances.