Allahabad High Court
Smt. Pramodini Agarwal vs Regional Inspectress Of Girls Schools ... on 19 January, 2010
Bench: Vijay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- SPECIAL APPEAL No. - 58 of 2010 Petitioner :- Smt. Pramodini Agarwal Respondent :- Regional Inspectress Of Girls Schools And Others Petitioner Counsel :- Prakash Padia Respondent Counsel :- C.S.C.,G.K. Singh Hon'ble Vijay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit,J. Admit.
Notice on behalf of respondents no. 1, 4 and 5 has been accepted by Standing Counsel.
Issue notice to respondents no. 2, 3 and 6 returnable at an early date. Steps be taken within two weeks by Registered Post. List on the date fixed by office in the notice. Order Date :- 19.1.2010 PNS