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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(b) in The Punjab Motor Spirit (Taxation of Sales) Rules, 1939

(b)The appeal may be sent by post or may be presented by the dealer or his authorised representative or by his legal practitioner to the officer concerned or to such other officer as may be appointed in this behalf.