Section 5(a) in The Orissa High Court (Appointment of Staff) Rules, 1963
(a)Appointment to the posts in category 5 (c) and category 8 in Class III referred to above shall ordinarily be made by direct recruitment. Not less than 50 per cent of the posts in the cadres of Grade I and Grade II shall be filled up by promotion of Grade II and Lower Division Assistants, respectively.
