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State of Mizoram - Section

Section 167 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

167. Report of result of election of Government and publication of result in the gazette.

- The Returning Officer shall without delay report the result of every election in a constituency of which he is the Returning Officer to the Secretary to the Government of Mizoram Local Administration Department and to such other officers as the Government may direct and the name or names of the candidates elected shall be published in the Gazette under the signature of the Returning Officer.