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Andhra Pradesh High Court - Amravati

Asi Dalaiah Alias Dalaiah Reddy vs Land Narayana 7 Others on 12 July, 2021

 

 

HIGH COURT OF ANDARA PRADESH AT AMAR:
SEARS ASE No: SA NaS? of RT

COURT PROCEEDINGS

 

Steon. UPPICe,
Ba, BATE ORDER NOTE

 

 

 

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Issue fresh notice to respondents 4, 5, 7 and 8.

Learned counsel for the appellant,'s is permitted to take out personal notice to respondents and file proof of service. Lest the matter alter four (04) weeks. wet 4,5, F and 8 MYRS