Andhra Pradesh High Court - Amravati
Asi Dalaiah Alias Dalaiah Reddy vs Land Narayana 7 Others on 12 July, 2021
HIGH COURT OF ANDARA PRADESH AT AMAR: SEARS ASE No: SA NaS? of RT COURT PROCEEDINGS Steon. UPPICe, Ba, BATE ORDER NOTE me z Issue fresh notice to respondents 4, 5, 7 and 8.
Learned counsel for the appellant,'s is permitted to take out personal notice to respondents and file proof of service. Lest the matter alter four (04) weeks. wet 4,5, F and 8 MYRS