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Calcutta High Court (Appellete Side)

Sri Kashi Nath Dey vs Biren Mohanty & Ors on 19 December, 2019

Author: Biswajit Basu

Bench: Biswajit Basu

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 sandip

 Ct. 18
19.12.19

C.O. No. 2628 of 2019 Sri Kashi Nath Dey Vs. Biren Mohanty & Ors.

Mr. Sarbananda Sanyal ... For the petitioner.

The matter is released from my list for lack of jurisdiction.

(Biswajit Basu, J.)