Himachal Pradesh High Court
Sh. Neel Kamal vs . State Of H.P. & Ors. on 14 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sh. Neel Kamal vs. State of H.P. & Ors.
CWPOA No. 4411 of 2020 14.11.2022 Present: Mr. Devender Sharma, Advocate, vice Mr. C. N. Singh, .
Advocate, for the petitioner.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. And Mr. Rajat Chauhan, Law Officer, for the respondents.
Admit. Pleadings be completed within six weeks.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 14, 2022 (Sanjeev) ::: Downloaded on - 14/11/2022 20:33:35 :::CIS