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State of Madhya Pradesh - Section

Section 10 in Industrial Court Formation of Benches Rules, 2005

10.

An application for review under Section 71 shall ordinarily be disposed of by the same Bench which heard the original matter sought to be reviewed, provided, however, that if any member or members of the Bench which disposed of the original matter has or have ceased to be member or members of the Court by retirement, transfer or otherwise, it shall be disposed of by a Bench consisting of the same number of members as the Bench which made the order sought to be reviewed.