Karnataka High Court
Sri Vadiraja Shetty S/O S. Sham Shetty vs The State Of Karnataka on 14 February, 2012
Bench: Chief Justice, B.V.Nagarathna
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4. SRIVADIRAJA s;+:E'rT2:
S/C3.S.SHAM SHETTY, % AGES ABOUT 62 YEARS, R/AT SANTHRALA GUTHLE;
MUNDKURVILLAGE, = %
KARKALA TQ, 'L ,
{mum DISTRICT." '-- ; ' RESPONBEZNTS
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