Madhya Pradesh High Court
Prakash Chand Vishwakarma vs The State Of Madhya Pradesh on 9 November, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 CRR-2659-2021 The High Court Of Madhya Pradesh CRR No. 2659 of 2021 (PRAKASH CHAND VISHWAKARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 09-11-2021 A week's time is granted to the petitioner to cure the default. List this matter after a week.
(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.11.09 17:00:48 IST