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Bombay High Court

Man Global Limited Mumbai- 400056 vs Rakesh Hiralal Parmat And Anr on 29 March, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                                 46-sa-108-2023 +.doc
Pallavi

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION

                                SECOND APPEAL NO. 108 OF 2023
                                             WITH
                           INTERIM APPLICATION (ST.) NO. 4038 OF 2023

          M/s Man Global Ltd. Mumbai                        ...Appellant
                 Vs.
          Mr. Jitendra Jain                                 ...Respondent
                                              WITH
                                  SECOND APPEAL NO. 155 OF 2023
                                              WITH
                               INTERIM APPLICATION NO. 1728 OF 2023

          Man Global Ltd.                                   ...Appellant
                 Vs.
          Dr. Alok Chaturvedi                              ...Respondent
                                               WITH
                                    SECOND APPEAL NO. 667 OF 2022

          M/s Man Global Ltd. Mumbai                        ...Appellant
               Vs.
          Azam Wahid Qureshi                                ...Respondent
                                               WITH
                                    SECOND APPEAL NO. 696 OF 2022

          M/s Man Global Ltd. Mumbai                        ...Appellant
               Vs.
          Meenal Parabh                                     ...Respondent
                                                WITH
                                     SECOND APPEAL NO.453 OF 2022

          M/s Man Global Ltd. Mumbai                        ...Appellant
                Vs.
          Nikhil K. Kathane                                 ...Respondent
                                               WITH
                                    SECOND APPEAL NO. 660 OF 2022


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Pallavi

          M/s Man Global Ltd. Mumbai                       ...Appellant
                Vs.
          Jitendra Jain                                    ...Respondent
                                               WITH
                                    SECOND APPEAL NO. 685 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
                Vs.
          Tilkesh Soni                                     ...Respondent
                                               WITH
                                    SECOND APPEAL NO. 668 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Antho D'Souza & Anr.                             ...Respondents
                                                WITH
                                     SECOND APPEAL NO.897 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Monali C Sutrave & Anr.                          ...Respondents
                                                WITH
                                     SECOND APPEAL NO.857 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Amreen Bhimani                                   ...Respondent
                                                WITH
                                     SECOND APPEAL NO.504 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
                 Vs.
          Brijesh Kumar Mathur                             ...Respondent
                                                WITH
                                     SECOND APPEAL NO.882 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Rakesh Hiralal Parmat & Anr.                     ...Respondents

                                                                                       2/9



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Pallavi

                                                WITH
                                     SECOND APPEAL NO.933 OF 2022

          M/s Man Global Ltd. Mumbai                         ...Appellant
                Vs.
          Simin Mohd Arif                                    ...Respondent
                                                WITH
                                     SECOND APPEAL NO.675 OF 2022

          M/s Man Global Ltd. Mumbai                         ...Appellant
               Vs.
          Umesh Ved                                          ...Respondent
                                                WITH
                                     SECOND APPEAL NO.455 OF 2022

          M/s Man Global Ltd. Mumbai                         ...Appellant
                Vs.
          Vikas Khanna & Anr.                              ...Respondents
                                                WITH
                                     SECOND APPEAL NO.880 OF 2022

          M/s Man Global Ltd. Mumbai                         ...Appellant
                Vs.
          Shivnath Gunda                                     ...Respondent
                                                WITH
                                     SECOND APPEAL NO.669 OF 2022

          M/s Man Global Ltd. Mumbai                         ...Appellant
               Vs.
          Rakesh Kumar Jha                                   ...Respondent
                                                WITH
                                     SECOND APPEAL NO.454 OF 2022

          M/s Man Global Ltd. Mumbai                         ...Appellant
               Vs.
          Gaurav Kumar                                       ...Respondent
                                                WITH
                                     SECOND APPEAL NO.918 OF 2022


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Pallavi

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Neha Chaube                                      ...Respondent
                                                WITH
                                     SECOND APPEAL NO.692 OF 2022

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Shyampyari Yadav                                 ...Respondent
                                             WITH
                                SECOND APPEAL NO. 114 OF 2023
                                             WITH
                           INTERIM APPLICATION (ST.) NO. 3928 OF 2023

          M/s Man Global Ltd. Mumbai                       ...Appellant
               Vs.
          Mr. Umesh R. Ved                                 ...Respondent
                                             WITH
                                 SECOND APPEAL NO. 109 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4043 OF 2023

          M/s. Man Global Ltd. Mumbai                      ...Appellant
               Vs.
          Mr. Amreen Bhimani                               ...Respondent
                                             WITH
                                 SECOND APPEAL NO.138 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4012 OF 2023

          M/s. Man Global Ltd. Mumbai                      ...Appellant
                Vs.
          Mr. Nikhil Kumar Kathane                         ...Respondent

                                             WITH
                                 SECOND APPEAL NO. 113 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.3926 OF 2023


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Pallavi

          M/s. Man Global Ltd. Mumbai                      ...Appellant
                Vs.
          Mr. Brijesh K Mathur                             ...Respondent
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4009 OF 2023
                                              IN
                                 SECOND APPEAL NO. 113 OF 2023

          M/s. Man Global Ltd. Mumbai                      ...Appellant
                Vs.
          Tilkesh Rameshchandra Soni                       ...Respondent
                                             WITH
                                 SECOND APPEAL NO. 123 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4216 OF 2023

          M/s Man Global Ltd Mumbai                        ...Appellant
                Vs.
          Mrs. Monali C. Sutrave And Anr                   ...Respondents
                                             WITH
                                 SECOND APPEAL NO. 119 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4015 OF 2023

          M/s. Man Global Ltd. Mumbai                      ...Appellant
                Vs.
          Mrs. Simin Asif And Anr.                         ...Respondents

                                             WITH
                                 SECOND APPEAL NO. 110 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4010 OF 2023

          M/s. Man Global Ltd. Mumbai                      ...Appellant
                Vs.
          Mrs. Meenal Parab And Anr                        ...Respondents
                                                WITH
                                     SECOND APPEAL NO.121 OF 2023
                                                WITH

                                                                                       5/9



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Pallavi

                            INTERIM APPLICATION (ST.) NO.4017 OF 2023

          M/s. Man Global Ltd. Mumbai                      ...Appellant
                Vs.
          Mr. Vikas Khanna And Anr.                        ...Respondents
                                               WITH
                                    SECOND APPEAL NO. 117 OF 2023

          M/s Man Global Ltd. Mumbai                       ...Appellant
                Vs.
          Mr. Rakesh Hiralal Parmar And Anr.               ...Respondents
                                             WITH
                                 SECOND APPEAL NO. 112 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4020 OF 2023

          M/s Man Global Ltd Mumbai                        ...Appellant
               Vs.
          Ms. Neha Chaube                                  ...Respondent
                                             WITH
                                 SECOND APPEAL NO. 118 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4021 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4219 OF 2023

          M/s. Man Global Ltd Mumbai                       ...Appellant
                Vs.
          Mr. Rakesh Kumar Jha And Anr.                    ...Respondents
                                             WITH
                                 SECOND APPEAL NO. 120 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4037 OF 2023

          M/s. Man Global Ltd Mumbai                       ...Appellant
                 Vs.
          Mr. Jitendra Jain                                ...Respondent
                                               WITH
                                    SECOND APPEAL NO. 115 OF 2023

                                                                                       6/9



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Pallavi

                                             WITH
                            INTERIM APPLICATION (ST.) NO.4041 OF 2023

          M/s. Man Global Ltd Mumbai                     ...Appellant
                Vs.
          Mr. Azam Wahid Qureshi                         ...Respondent
                                             WITH
                                 SECOND APPEAL NO.122 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4026 OF 2023

          M/s Man Global Ltd Mumbai                      ...Appellant
                Vs.
          Mr. Anthony Dsouza And Anr.                    ...Respondents
                                             WITH
                                 SECOND APPEAL NO. 116 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4222 OF 2023

          M/s Man Global Ltd Mumbai                      ...Appellant
                Vs.
          Mr. Sadiqali Mankar                            ...Respondent
                                             WITH
                                 SECOND APPEAL NO. 111 OF 2023
                                             WITH
                            INTERIM APPLICATION (ST.) NO.4049 OF 2023

          M/s Man Global Ltd Mumbai                      ...Appellant
                Vs.
          Mr. Deepak Agarwal And Anr.                    ...Respondent(s)
                                             .........

          SA/108/2023 with IA/ST/4038/2023 in SA/108/2023 with SA/155/2023 with
          IA/1728/2023 in SA/155/2023 with SA/667/2022 with SA/696/2022 with
          SA/453/2022 with SA/660/2022 with SA/685/2022 with SA/668/2022 with
          SA/897/2022 with SA/857/2022 with SA/504/2022 with SA/882/2022 with
          SA/933/2022 with SA/675/2022 with SA/455/2022 with SA/880/2022 with
          SA/669/2022 with SA/454/2022 with SA/918/2022 with SA/692/2022 with
          SA/114/2023 with IA/ST/3928/2023 in SA/114/2023 with SA/109/2023 with


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          IA/ST/4043/2023 in SA/109/2023 with SA/138/2023 with IA/ST/4012/2023 in
          SA/138/2023 with SA/113/2023 with IA/ST/3926/2023 in SA/113/2023 with
          IA/4009/2023 in SA/113/2023 with SA/123/2023 with IA/ST/4216/2023 in
          SA/123/2023 with SA/119/2023 with IA/ST/4015/2023 in SA/119/2023 with SA/
          110/2023 with IA/ST/4010/2023 in SA/110/2023 with SA/121/2023 with IA/ST/
          4017/2023 in SA/121/2023 with SA/117/2023 with SA/112/2023 with
          IA/ST/4020/2023 in SA/112/2023 with SA/118/2023 with IA/ST/4021/2023 in
          SA/118/2023 with IA/ST/4219/2023 in SA/118/2023 with SA/120/2023 with
          IA/ST/4037/2023 in SA/120/2023 with SA/115/2023 with IA/ST/4041/2023 in
          SA/115/2023 with SA/122/2023 with IA/ST/4026/2023 in SA/122/2023 with SA/
          116/2023 with       IA/ST/4222/2023 in SA/116/2023 SA/111/2023 with
          IA/ST/4049/2023 in SA/111/2023.

          Mr. Vinod G. Talreja, Avinash Undhare i/b. Gobindram D. Talreja for Appellants in
          all SA and I.A.
          Mr. Chandrakant Sutrave, Respondent in person in SA/123/2023 and
          IA/St/4216/2023.
          Ms. Pooja Gaikwad, Nikhil Waje i/b. Sanjay Chaturvedi Associates for Respondent in
          SA/155/2023 and IA/1728/2023 in SA/155/2023.
          Ms. Sana Subedar i/b. Jayesh S. Sapra for Respondent in SA/108/2023.
          Mr. Arun Panickar for Respondent in SA/114/2023 with IA/ST/3928/2023 in
          SA/114/2023.
          Ms. Rupali Padgulekar i/b. Naresh Pai for Respondent in SA/109/2023 with
          IA/ST/4043/2023 in SA/109/2023 with SA/138/2023 with IA/ST/4012/2023 in
          SA/138/2023 with SA/113/2023 with IA/ST/3926/2023 in SA/113/2023 with SA/
          119/2023 with IA/ST/4015/2023 in SA/119/2023 with SA/110/2023 with
          IA/ST/4010/2023 in SA/110/2023 with SA/121/2023 with IA/ST/4017/2023 in
          SA/121/2023 with SA/117/2023 with SA/112/2023 with IA/ST/4020/2023 in SA/
          112/2023 with SA/118/2023 with IA/ST/4021/2023 in SA/118/2023 with
          SA/115/2023 with IA/ST/4041/2023 in SA/115/2023 with SA/122/2023 with IA/
          ST/4026/2023 in SA/122/2023 with SA/116/2023 with IA/ST/4222/2023 in
          SA/116/2023 with SA/111/2023 with IA/ST/4049/2023 in SA/111/2023.
                                                      ............

                                                  CORAM : MADHAV J. JAMDAR, J.

DATE : 29th MARCH 2023 P.C. :

1. The Appellant has tendered in tabular form the relevant details.
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46-sa-108-2023 +.doc Pallavi The learned Advocates appearing for the Respondents as well as Mr. Chandrakant Sutrave, Respondent who appears in person in Second Appeal No.897 of 2022 tenders written arguments.

2. Stand over to 26th April 2023 at 2.30 pm for passing orders.

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