Karnataka High Court
G. Ravi vs State Of Karnataka By on 23 March, 2011
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EN TPIE HIGH comm' OF KARNATAKA 9:1' ESANGALCDRE
1T)A"i'E3jD '1.'HISTI~fE2 23m DAY" OF' MARCH, 20 1
BEFORE ' V M
THE: HON"£~3LE MR. JUS'1'ICE'- % ' '
Cm,,.A.EQ.3:9 GP' 2§@4. :s_:} {C ;: ,1: .
BE'fE'\?'s£'
CERAVE,
S/O GO\»'11\ED RAJ;
AGED 36 YEZARS. *
"f""§ CROSS. 7% MAIN R.0'A:);_._ "
PIL.LANNA GARDEN, E '
I1}?!-EASE. . '
BANGA.LORE, I
* EV M APPI§LLAE\5'"I'
{BY S;_\«:r:::I\éy.§?A:)':EAx?}x*:'£;iif.";mi7;}
AND
s':1zxT1«:A'Q;=":s;Ari:EMf? "
KADU GC:ré7:)A.?xIA:««i;x1;:,i §?§)LECi*:
S7[}"§f§',f)_P€.. ' ' V' '-
.. §€EiZSPOE'xID BIN'?
c}E;.,A IS §?'EL£:ZI} E};/Sm 3*?:;{23 CR.I:>.C :3';-' 'E"E*§E%Z
_E£>'mE;x':'£5: EQI2; "E'}~iE%; A.E"E?E§.{',.E',,AF¥£T :'§G2'»'aIi'~éS'"§' 'Ems:
2
"1"I5"I'I'-S CRLA ES COMING FOR HE2'-XRENC} ON "YHiS Yj);'~'*s.Y,
THE? COURT MAIDE; TI"!F-Z FOLI,G'vV§NG.
JUIXEMENT
Thig appeai is fihed by i:.h€3 a<%cus<;%d ch;3;§i3<:%:f1[_a:f1i';i';gj
jz1§igrr1e'nt, dai:.ed 28/28.Q2.2G€3.-2%' :ai';3E' V
Track; Ccmrt, V VH1. Bangaloée %",?55,k{'1.é{%§9_
czonviqtting the accused f(}.1_' "~?.h€: VQf€_'e2z'1ac:Ae:2':-:2 vVpf.i':'1is'hzib1é"
undezi' Sectians 2Sr:'c"t:i{'>':1 flzviof Dowry
Pr0h;ibiti<311 Act, and 8.1. for a
period of « for E;h<;*
offence and 8.1. fox" 3. pteriod 01'"
10 y€j25£i"§E¢(}V;f [.'i:f1€;': zmdei" Section 804~E3
{PC 'EEAIV {Giff to pay $113 :}fR:~2.1,UQO;'-- {car
the; r;_Vi'f'e1/1&6' }§'?L:nié:hzi'b1é"'ixndes" Se<::ti0I1 4 6:2? I}.P'fiA::L wfih
' cié;LféT:,11?t».<:'ia;L::ss:2s, ' """
T. Case sf 'tbs: ;:=:'§;$e<:a1'€.§:"3:": iélzztz {§.€'C€32:'-:.':E63€1
i}}321r:aE3T.1«:'5_:::11§ @ E\:'I2mjam113;2.1 EVEES giyezf: in ma;r'r";1age to
2:{?{::iLs~;§:f§ <33': 22,§4$»,"1;§%99 zzmi §3s;%€'?:>re: 11%;? m;::.§"':'i21g€: 'éths
6
prc>se<:ut1'<:»:1 wi£::'1ess:5es. Sirzcte fmm the day om}, PWTE
has never t':rcai:ed the €.}€';'-(',€,';E,i5:§E;'.C§ ass hiss «:ia:,1g__z}'1i':er. E3-uji.'
.21 111aid53€--rv213'1t in the §:«:3':.1.sae w'it.h:3ut', }:f)e1jm*:r;":1'?1i:. ..a~§'. fs_§se.1..i_'e1:%}'y*, "
for Irztir' Sff.I°Vi(?€S. L-"ndezr the: <;:ir::z111'1st.21:1.<:€3§s, .siz.EjzniI.:§
{hat the questiorl of I1arassin;;§ o:'__ %:§1¥£;r€:4;1'€:'§._r1g..<.11i¥;:T_Tf
deceased at the hands of a(',{f.'i1S_€€l d"o<_=:s' K101: 1:1:91:»;e at e§;1E.
FLEI"é'.h€f1"', ciméeeaged had lived ?_If;e not
mt::>1"e than 68 days time,
to say 'rege1r<:ii:1g ijhe {%{);f3.dfi c:f... Q in tr<'2at.ing
his; mswiy Wii'if1,:E <::(:>n~:iu(:'ii
is}; iotaily }%?1\!'i11g regard to the
&3.:I:'e'1'i,ic>1":':.Rx of .133: the a-1<:<:'L,1$ed and the
deceased; £3119,» fu:**fh"€i* £s1i":?51Iiit;s3 that t.Iae a3Ieg;21t;i<>1'1 mat.
_ the a<;;;§:31Li.::;:<é~:i we5:[:s..__bL12'ni;:2g shes: 'bady sf £1213 {is->r:@ass«:*.c;1 by
{ti;§2:reii:e3:_ A E);.:.t."i'.':;. 1'3 5'10': p1*0\I€:d by @it'ht:%:" the i'r3c;L1€s-it
p3E'€*.(§f";"i3{§§§§§§§_§"_v».§}§"Vfiléf pr:::s%. m{>r'i:@.r:f; §'€;?§}£"}§."i'., it is in ithe
--s:vi{ie:*i::*:€:'*--{>f""§3W.5.3 the: E3.:}.g;i:e:r :":10i.i":€»:r of that {i¢E',(E€aS(;',(i,
";*,L%V12§:.£:*LiiE::ét éfi.@<"%€21.s5&:{:§ E':21c§ E'1§1'2-'§?§° e::<3m_{% 'ix'; .E%::;'32.:..:~;€2 §3&::'$::>3.'}.2i§};y
d<?:":124::":=:'§é:'2 ?;§'1<3 .z:2':'::i<*;E<;;*.$ m_::::r::i<>:'":::%<'i a'i3<3v:;% §>v@;° €316?
p}}C3I'1€',g but on t:I'1r:% maxi: cp.1£;:si:io1'*: E3W,E3 1121:; ST2-,1'ii€;3d thai,
she ciczeses not }i'I.'§(".)W 21$ {:0 whéstn f:§'LE.C3'I ;3i1<31.1es \é,{€£':te
re{::3.ive:d by hm: UI'}Ci€Z'E"' 1:116 ::i';*Cumsi',2m<;':es,;""E<::;1§<1:1€:ué§;__42
C€)L11"1E~.3f31 for iihsi? appe1.E2mt,. :+s1.zbn1ii',&s .f,)f "
dssmamti far dowry sc)r:m Ixzibre *{'.h.£=,:_ de;«211'T.1f1§ >I'}1(}.I'1"}3f'(3i>'fjCi;e,: ' .A
In this (12136), t.he:ref'0r<:~. the. appéi-i_.f:_mt: ES.§A%i*m11g};\,f{fg;z1y*ic:t,_:3ci %
and s'L1bmitIs tilat evidezlce .}§;; ii.IiC.,VV:p§9j()st%§:ution
does not pmve b::%yor1CE ...{k§.21;~;:§%:1a3;_}£>i'§5' any <J»ffer1(:e:
ei1:h<3r under Se<:t,ic>.1j :v.:.'1i::1der Szzcttiorl
4 of {),PaAc{. VV§i'Ii;I.V{>\x:<:ci emd order
cf Cc)m?ic::t1'__Q;1 r1a..;iy biz' 8&3; ézsivtle'.
5%. Vij2iy21LK.¥';§2fi:1_17,::\>'iaij--a§5§e, Ié3:::1r11<-3d HCGP on the
s:>t.he.:f haglci :~s{1"i31;§£1i1',s5..'-é:i":1A_.i;;:1:.Vt§*;*idez1<:<: cf PWTJ {tangled with
{E16 6*/vic§1€i.1'<:e"0.f PXR?:~;[5"':i11:i 8 ztleariy {;*.$i',a'bI3'sh.€s thexii the
2i{<L:§%;:V$.:;%:i:' ._he:<fgS' }:i{3fif:3a.11€§;e{i s:i:)w:"fjy* E3eE*(;1'e n:a':"'2'i21g._;»;:% E£,§}.C§
ha'raSs<::d .~{%g"(%s:%z1;'3eéd £§h21:121.Ee1.ks-$1321: "S.-Vhfit';-E Eivirzg as
" '--Ti3' 'nh":;.:s3ba:1.{%-ai'1<:i wife ix: }';':::'~; E:e:>u:ss<3 zmd i:h€: :ie<:eas;e{§ 212%;
{fi€}:7i"é':":»"ff§.¥T'A?E,i:?d ;ea::z2'{::i{§{-3 §3€:i§2;; ':?:§':2::E}E.€* Ea} :?:.{>§r3::"2aii:e: iihé', iii»
9
ag;<3, his relative? by 3'1€:1II.':t'3 Shwa PElI{"}(ii2}};I'} pE'()p(}S€d To
give DE121:1aEa}<;s11'rz1i in :11a1'ri21;ge, to f1.i.:'-5; 1*e}_2tz£'.iw::;~F§as:1;.
Ab~:)ut 3 r:1o:1't'hs 21§.;:<;u 211; fiche iniE;<'21*v€:ni4i<>:": c.)__€'"i;:I?1<%7
Shwa Pamilian, mar1*jag<-: £}f h;E{)»§'1.;;:a211_;ikShEéjv;»
celebrated 'wit.1"1 Ravi -- €iQCEflS€(£h At]'1;..hé: 't.Imc%Z31'7t:3é1;°ri:::'g*g;;7?.i
goid 0rnamr::r1'Ls and 3_1c)useh{§1<: 1_ 'arti(:iéS:__wg:;f§.
marri xvas p€E1'i'0rm,e§i in _V--21""§:}1_'«fs»'1.§§i.r$fia' the
m21:'ri21gc: dC';CUS€d was 'wife: in the 7"}
(T088, 7?" n1§1i;.?1 --{_>f tihirci :~:;€a.ge.
B3.ngalo.re, " was; Igivirig
wfih and phy5i<:a.i i.11-
treatmeI:i't« and he W213
abu_::;m__g§_ he3r.°'~V He.1A}--e1S'*v;1s3{i11g £161? to bring money,
SffQ€)'i;t3ff' :5:.:*:d~$h21.r@ i11""i1"i':c: przjspertjyz 'i'E1:'§a f¢u:;t: was {field to
E1§:'f;*}_1:iy--?3:i:s¢V_:»:iVi'::3._i:;;: wimm cieztezxseci V.-':.>1:'=s: phifiriillg. ii: is £11
ihész A{~..s;§>V:z1;)v1;:,i::*::§; 'E§'I:'223:£: 52:2"; 3866. 1999' at ;1b<:mE: 9,38 2?:.m.,
" (Em: Si'1.'§1.§:_1;5.3§)i;:§{ii:": inf1:3rmeci him %';.h.21I2: 2'3.i::~; d2i«z,1.':;_..f;hi:ez' h3.c:i
_-$§ffi2'3."$€3.ff"8{?Ef {im f"§r:-3: amd *a.>s:_'l:_":<:::;: E16: w<3::':£; is his; (Ea-2.:.:g§§€:£:r'$
'=§1£jT2:;i:?§iZ?, 213$ {i2mg_§_E.';€.:;:2" E;3%':2m2aEg:§{:2~;i1r::i 'E':.;::<i_ s.;z'1&sf:.z1f£':"zs'3<§ bum
I0
i_nj1,1'ri(::s zxrui Emd alrezzdy died, 'E'he r:e:igghb<>1.zr*i1'1g p<:%:c:«_p}e
i'n.f(3:'med him £:4i"12_:t. atrmis-sizd hats been §1}~'é11"€"i€1'i4£1iZ§;f§._ '}i1iS.
a:ia.L1g;.hi:,er for the szgzzlge of scc3c>t:c":;r araci s::::;1;:e a.'1':<f1__--i::1'1(::f&%'§3*:::*«::,'T
she: has <::01:m':nii:ied suiczicie cm 8CL(_}@...3._9E739jéii é}=é§.»né';', Vfiay
pcmrirxgg kc:-<>s.~;<'3.r:ae cm herself 21:1c1"'1.se{i'ir3'Tg; 1i'i~z*é',(§z:
Based 011 31%: ab<>v<--:
Police I"e§;issi'.em:ci ilhii (321359. in the
offemtes punishable ;;md 3048 of
EPC and Se:(:i:io.:'24:+; A'3.__21'n§iV"?§{ commcranced
.i:1vesi;igat:ie:;..<~~ ir3vesi4iga1:i()11
charge 333. the appeilamt far
the zibexfiseiici 0ffé:5£4';:s:$s';» _ '
Ii}; _.E)u1~i::g €31e' izriai c:omp§air:ar:t' has 'baa':
"v.Vc3>:«:2::.fir:ii1€:sci as3'*.'_E?W'i, has 'r°eii,<:%'rat.t3«:i 33116: v€£'Si£):1
s::€i:1f:I;5:'_i$1€3?€;§ "i.z:: fi?;«:~§ ::%:0:11piai:'}':: Ex.P,L in the: {'TE'C)SiS~
_ééxamiisie1't',»§«::H'3',v'"h.<:~ irigzaa S'{,21'§fi€f{i 'igihai: .f}r§5;i. wifé is; {mes Ranii
"':'E%§3:()f{§?;,T§,_{3 w§2.~, is; (me irziiim 3-msii 12:: {$4393 moi. E<:.n.e:3w 'we,-fig) its
._ "§"§€fff«€.°?§b."} ?~&22r:,?, Eiéss E1'.:'s§;%: 2%.-*§f{~t~. Eizass ;,§c}:'. fig s:_:§'::£;E<E2*s::'1 é'3;E'Ti.{§ 233% 05
1 I.
i:}:1em. 2131*. c:%:i1;:cated, s:~;ec:or:ci wifé $1.215 got: 6 c:1'1iIdre.n anti
all of t:hem are f3d11(:ai€d bey{>:1ci SSLC. E--£::>w<éfi.%'e..1¢.
ciscmézxsetci {:31'1EiZ1E1I£"i}iE3}'111"1i wars; 13.01 ::%<iz.n;?21i:r3ci at;~«~~::sfi_i.:b'i3.?i, "
wass made it) work in 11116: h.ou$e, {ix weéxsg _
jg} ' "
him that cieciazxsaed XVZIS made in 3';£'(}Ffl}§_Vi1f:.E 'i;_'i'1é_h-r;341;1;s;;%__t:$£__f
bofh his wives', but the wim£;:s;_s rejplieii tha»';:"V~s;ie§:e321s{3d"
was W'('}I"kiH§§ in the hcmse: of se4(':é11id,VWii'e"Ei}di:*a Bah It
is stated by "him that D-h§:;ne11'_ak§shfm-i_'w§a~s;_ rmszataily and
physically fit and,_the:re .wa'sf:t1C>--. A<jiV£:f(:>.:i'I1iiiti§{V"E"i1 her. PW.1
has rezplied t.<3_.é:_ S€i',i£;\.1;1. that: f;I:::§;~V<:' :,xéa%;--%;" no 0b}'ect:i0:1 01"
obstacle i_._Q__Vhim 'i;:i«:_;E?;C1m§i:'~ihé '--d§éitee1.%_";e<i tic) U716: §5Ch€)€)§K It
is stetteci 'i1_§3;£;1i U3'€'_, ';1§i(;'1{§€§€(i; -'hawing I1{}fi{?€Ci the .i'£1~
i;1'::%21t'.:n<::1{. '"'i<14_I"id SL:ffe:fi»~:i1g»L. of I)heu3a11.akshmi 'hi:":1s»;<»31'f
.._aff:=,:"e:i: {:3 :1121r}y... jDha'.:1::13_a.k£-shmi gmd at the timiz of
.;I1a::'*r»5z?i§;€,PV\f;.}f mat. spent. 21 si.:1gi(-3: '1"t3§3s3,c: far 'iiieé said
I1121fE"§£1'f.§{?. ' $3;-.? $13.3 E-'{)§1,EE'Z{Z£%Fi§§:" sst'.2:t€:{i %h:>1E; 50% sf {hi-3
'§t:ipe::::'_15::::,S".iw'ai~; }:'IfI€'é; by him for :m~: m:;1r:"i.21g€: Gf i;hé3t
»:ii§é:%c.:1éeé;':::.€::L E3; 31%;? {:,z:"'§i:h<;*..z:' :%:'<.:r:+';s:;w€:;:v:2»:1*;1i':'2aiion« §3'\E~£'.1 Ema-:3
___"'a5i%1:1ii;.€:§::{i 3222:' £':§'z<:% ;1<:§:z.2s§s;%€3; E3235 Etuizé ;.'.1$E«§€:<:'§ him: {§i§7€f£Z'éC,E:;!
3»?
ei3;h<::r the cash ci<>wry or {.316 sc:(:u:)t:e:r or the: ss£i':<::. but 111:5:
ssazma wasgé aiskeci {:0 h.is_'~,: wife Inciira c::»*.--'63" pI'1e:)11<i%. .fii*-is
S:.1.g;;g§es5t:ed to him mat. the-r {iE?{T?E?§:1Sf;'id Uhaz'1;:].2zks3Th°:.1f;'1§_.'W-;;i;-;»"
iociimd as a E'30r1cie:~3.<:1 iabour in his; hou::;c;=, 2m4:i__'i'it.';._«:3'1'--d'e:fl 14:}:
iihai: S}"1('. works in ihz-;: hc3z.:s.;<:% ezigf hi5; 'w%i\;%:%s'i'e:'v.e:';--
the mexrriagea. ht? had ag1'e€dV1:34 c1<:(:<f.:iV:.=m::d 'to iifhéé
actctusaed. PW.2 is 21 .neighb(:'{i':i:._V'»V:>f_u21c:€f'11:s:§%:Ci',V': ¥X;:§.() has
s~:~taf:.s-Ed t,hai: deceased' 11:33'
1'1us:ba.nd, Acicusg-id VVE1§$..flf):.if. his 13011863
and deetttzisefi for using the
toii.<3t. i:§1__ bmught. out that
:»1c,c*usé3ci:':__is3 :1 iii}21»Sé;»_':iti.!__iz€:i1 and $11.6 has néver s«s3c:r1
a(:c::u_s€:d fiAgjh4i.in§;§ il=vi1;h hi$."wiéfé, PX/V.8 Sha.ms11'ud<:iin hm;
$i:ai;ed_% §:1'1ai:, {V§1'"1..__E1ee1V1'ing; tihat D1}€1F1£i{1£i}{ShII}i has
s=..,1}3:':,:«1_i:1:«:ci'barf; injuries; he i:'1.f<>1*m£3.d {The S21me £0 PX7\?C ET.
§3'W.z§'~--.;§$ §£;TE::_§3'L~..$i';;j:1iz':t«:::*y to E:x:.E3.3 ::1qt.:€:$i, m§3«:>:°t:. 91??' D5
'vC}":C*§L;\;';3.l;2?gj1..1V t,2r1€;% bmt':hr§r of PW. 1. He has saszm-zzi {E12111
..§:€s§ E:'2;§:.1$€ is; ail 2'-1 (§iE%§E.21.§"1{*,€f 5:2'? 5@{} :0 €${}€} §:=:<;é%;. 2>._Way §":"{m'2
*":_§1{§ E1<2:.':s=:;s;% sf $335,} ;::..:':e:'§ igéaaé: the': <i:%<é€::'g'?zs.e&:{'E §'1az{iE iE'i§{}:"i'§"i€f{§
the-": wife of PW .1 '1"ega:'d'E1'1g the: 3r121.rz1.ss3zne:'1i'. In t;I*:ci%
crc'3s3:;--eXar11i11at:ic211. it brczught (31,111 that P\7\:'._.1'~._:}z.;,};$~».
r11e1:*1'i:;::<i i.wi::c:% £11163 ,y;§c:ut' E0 (f:I1i§dr'é:r1'1. A1} <j>,f'_,~iT'I::<mu1"-Céiise
eciu<:.at:<2d zmd they are 211} we;?i1.; »%r:?f_t4,i<::ci.;'
decteexseci c::a.m€- to '{:hei:* Izwuse. iridifs-1 Eia§1Ti':'Sr:;$i:::: ici»w.iIE;?_L"'(:s_f'if.i
PW ,1 had begotten (me
anotiher son by I1an1<;f ije1y§:V:2.*cVi:1;';:x. ém_ci was
taking C.E1I'@ of the I'1ot1":§f.{% that.
deceased was 'in the 1101130
and as a r;:2i'1'.cit:ed that he has
nc} tgi' dowry and demand
of 1-;:ii.<3§ sléttgaclatger 1: h<: second w1'fe of PW,1.
She "has; s;i:21'€.i:2ri"?t.h,a'vE:. dszcégised was fmmd in V<:i:;1};1gg;ani
€1f1u1€€:?€1 3;2*.hc%~n s5he'''u.-r'a§5§; 4}: 3,-*e;;'1rs of age: amd she EVEES
'°i:~L:f0"1'V1gI*:t: :V11;::} Bé1:f1g;11.s::s:*:3:. E1; is in her <;=:vidz;m:~.£2e iihzai: the
22<:<iL::_a_e<i :.x?::;'ss_. 'bum_i:1g tile 5180633961 E33,? :*:':e3a:'1.ss; of
" -'~__{i_i§g;21;:'z3£:%;é..E'éw:'.i.r:3 auci he wag i1I--t:re21$:i.:":g; 2a1s;s.e21:.:1i::i:'1g.§ zulé
7f('ii:?_i..T§.'«i':§$fé{§E"}§; {E6/i}T€;*,é;1Sf;'.{E' in $316 <tv;*:i>:a.<:3--€:éxz:1.::v3_i§1z?:t.i«:i::1, ii: is
w..€3;_§1§{j"E§€1fi{§ ah: E}§1;:§':::§;::§§:%:l::m§ E':a:?«; 228?. iz'2%':::m":.:3:i %:c:" ah:-1%: {E36
34
zicrctxsed was d<:r112;1.1:1cii:1§; fcyr ssiiité. :~3C<)0ter zmci cassh. in
the i'z,II't:hs::r crr:3:~3s~exam.i:1ai:i.c>':3, she has sst.ai:<=:d t..I'a21i, '
does net kzmw as t:<.:= Wham $1,101": {.<:é1<-Ephotm: c:.'g;.1.§s
:'e<:reiW3d fmrn iihrz deceased. PW? P2113113 is"; A'::e€,;§:ig;»;,:'r.A_i.'i::<:)':.,::*'
who E<;}:1oWs; both 1:116 accused ems: i:h<: éi<'-3cj'z:ziiéécd;
aft{~:=r chief €XE1fI1iI121iii0I3 1'(iI'$:")1' d€'_.d 011*} 5','O6.2Q€J. I did :'i;0i:*
appear beflare Court for the
i.ria§ Ccmri: ha.-S hem PW.8
Rzwi Kumar is__ the i11qu<--3s'{%
pI'OC€'("2diI"igS.. which is
the: spat in the 1101139 0i'
deceasefi E11_f1CA§1 is the daughter~»iza--
law of PW' I~{<)"svx?*e>:v{--:'rfl £1f'f'2'?.V'I" her EXEIFIIi.1"£ati.OI1"i]"i*Chi€3fOH
_ :30.0'?,_;f2C}G£_Z.,_ 311%: -.x?w;é1s mztz available: for c:'<3s;~;:s-£::x2:miz1ati0n
'~._a,r1Td.,t.m:_: icafzzizd Sessicm Judge has held that 31.01.'
€v'é::i€';*,:1?1:;?:é*. i'53'_"_~§:1:£Z;, E3"vV.,'§1 §3yr22.p;321 is Ehs: :1*.<mst.a§32<:=: whcg
e1f;t;<3.:'1§ie(i"", fiie de3:a{§ béaéiy' +:i'ur'i:'1§§ £30k'-"33 3T3~0Fi19m
I;;:».;>s:é,a_m%-=a:%«~;e~;:mm 2131:} Eziéaz" gm. Figzzégiéici {>2-'::::"" i;E'2e E3{§{i'j_;' :0 aha
' -:z'Ef]: ;:':i'§,;§.'2~"{3'.«.:'f-3: Pfifiili' £53 ihe §§1S:§}€'{??i.€}E° s:'}'f .E3<}}.i:?:§: {sf
.....
U:
Kaciug0m.cia:'1a.}'121$}: P<)Iic*.€-,= S'£ai.;i0r1 whc: E133 <:%o1'1<:.i z4:<'1"'<:%ci ihsze pari: 01' i:'1ves1'igaEi<:«r"t._ r<3cc:)£"C1<;?ci s;.:r<3i. rr1aE'12::e:211*. rt%{:_(::vé'}:§::i1_ {he perssgzzlal be1<>r1gi11gs of the dfii'C€;*,£iSv3{1 2z:';::3§._ over the $211116 {.0 PW. 1. _ 11, After the c0I1c1uS10I1 <3-f i;h'<::.. c-*.i>:'.<_:ie*&:.11'{7:«':-*:,"' :'t.~.--?t:'a%*::; alccused was c;1.1estioned reégiirdingg; me i:1\z{:{§ 9&:v::;e.n:: in the (3&S€f. He has st.:1i'ee:1;__t:hat :1_"'L1'§'_,1_v1"1iI1L;f'T'§ and IJhana1aksh.n'1i was '4 ir}f()1_'n}<3d him about. }'1(3I' ;3rcr;&i'i::;;1:11r;1'}.'i.V'" af PW. I. Theream-Er, but has never asked f()1".'~i1I3}f'VAV{§%$§&%§'§:A: : :;,'I1yb<3dy £31559. He has got e:*X211;.f:Ai_I1'c§'1 _DW.1 who is $1 cook.
DWE E1:»;1_e:~: :§it.:?:: e::i {.§1.§11§.A'§1€'3{?}_;i'SQ°fCi hi.m&3<:}f E1215 <>3"d€:mci him
---.i;_.(} é5a9:3Efi' V f£>1:" "v,,_i'.h<-;: mzxwieage <::<3i<~:~br'at@d. In V~I3/E(mi:z:iktv,3_;9i.:::fxv:1€i1.1_v21_.n:": {"fh{}L1§§lI.'§7' 211 {fax iizzwvrx 8.11:} ha E22125; {é:2<§7i::€ :i the £%f;%{:sd5' for the ::1211"ri2:gg&: 0? {E266 2:<'::::.:sc=r{i Wii',h. the 'C§_§*:';{Tf€3?c"i5_§€;':¢_'i. 'g_H€: §'1a.:~3 :':§i:21£:€rci Ehafé: zzcriéussci 'him:':;e1f has; givetn 1.6 €'."{1'£,'E1'r'3 C051: of {:<30E»s:i1'1gg as weli 21$ e:%ni.ire: f;'.XpC':E"1S€$ of the m21.r_riz1g;€-
1.2? it is :fr<)m £116: E?Vid€EI1{ft";§ of these xx?it4'i=%.ésseS. ' ieartaed Magist.ra:(;e has found 1111639.méi:i':t:;s&:d .;g'2_ ;i"fij\;Vz1:;id has Corwicjterd 21:24:} S&'.11f.€;'EI1s:1f3d him as»_nie::mi:)I1¢_e:iAéibovez ' '18. On 21 <:a.refuI (',{)}f1's"_V*§"i»".£viy-tV"*;"£'£"i'{L1'(.}'(]V" . ;:>f~ matmial on I'€COi"d. it ;rers£§§ii PWJ that the 21<:c:us:se:dA:If121s to the clate Of fI1'c3.i{'1"iE1g€ 2 1£.'.e £g{§}3;1b}e ¢;iQubt,, except the 1: 8 and hezamay eV*ide3z1(t;_% 01f There.. is no .materia,i 1:0 prove ae=.=.k€:a:i for any dowry from the h,2;t1'é:I5s {ref it in tha £:"Vid(;*,IZCfj of }?'W.2 .R(>s€Eir1g Eiumar t,bE.1.:;1é:_'iih.E: acicused has; me 'iZ{'>iI€*:§. in his; house and {fir V"§§s::i<iV§':g;f:%v.___t:<§'"é mietidké ciass family. Umier iihe
-- m'.:"c:11":"":1S1';--%m<;:.ééS, ii. 'Ems ta %)c_% 'beii<~:ved t;E":ai;. §;h{-:~. arzatuisézsci 'zs;<§;,1§r§ izéfiraé HQ :::a:g32-m§i,y 0? .m<:>:*a§ <:<m:'z1g§<:3 so ask 22:1}?
- 2ié:W::a} %':':'a::::':'2 titzé? §";a2':a:§ 0%" §3"éJ. E, 225E152 avg':-% E2/§E.ji 3.3; {ms E7 Y,iI'I1€;', a1'1<:1 we:-:s:3 b..€1VZiI'1g affhzerli; means; zmci per-s;<)z'1s in E1153 cornmanci. U1'1»:1<~32" ihff <;:ir{:11r11s£,aI1(:€s. E am not: i:§.:23i_>i1.§:%é:1._ ta bf3Ii€3"v*€ the vc;%r:e;i0:1 <31' PW.1.§ $0 far as the ci*<3:1n2?£1:';--::i;'*'éfif"-.--_' ciawry, .<.«:eco»:>tcr or $1116 by t:§3._e 21_<é<:1.2s_£;.~:1..(gum: It:Etf:i';%;s» sit: £113 status of PW.1 arnti 'c1C'£?t1S€C3. the a€5:r.:11$é_é:TCi'a;v'c§'a2iti _Ié2a7.:¢g: 1--1{i°¥.A C{)"{3i."€1g€;". {:0 stazlcl before I3'\?\,?",§ ':%/:,%£.:j:d Q/{.0 21s}: the deiiezmed in fer dowry- The v".€&.l(";'.':V1.E.E:'»€{i in his S{£Zlf,E31'I1€EI'1ff, that: iooking at the 'p1ight; having her, The spot. rr12j2;;E3.::"£'z,:1'1V;; thmws betiex" light; i111".() 21$ on the date of the me1rria1g;e aft.a1'c:(:u':~1&:l. Vzéafici ciec:ea1s<:<i. Under the 'ei:"C'uf;1?i§st;»;1:z{:.<3as, i.iiev'--------r:.«:'it.ire=: $1;,0r:; pr:>pag;ai:er:i by PWI} "'{'h1*:3';_1'g£'2; 'V i'*s,}i'i1:.e§'c.'§f' 'zmci PVKR6 racist "beiievaiaie <3ithe21* 530 far 213 iii;t:':*:321§.'€Iii§-;';i {if {§{fC{-?E§.§:§€€i ES (.§'{)I1(3€'I"f"E€td SE' in st: far 35$ éine :ie*:"m;3§3~a'.1»:E cf dawry is £:<nf:c:<-3r.r1e€i. L?:::i::*r {he {;::3.:*:;7*§.::r§§ési.2?me::{:$, ;;):'<>s5;:;*:<7mi:;;<3z_'1 §'::a,:s-3 r':<:>"é. g}:'<:vz:::i i;E';e 444§_§"§;%§;§"€?{§E€§'E€.S :2? ééffi-fE'E{?§E L.;n<.§e2' E5<:{%'€é<3:'1 f§€34E% WC §'}E§§Zf'£€§:y*' I8 "dzsmemd fer d<m:1'§--* S(){}I"1 b::i'<>re ci<::2H:h" am} :?.0:1seque:12i:
C,<:>n1mitm<::m: of sguitmie by :ie:::<5:21s3€<i beizlg uI'a21E}].§:"é'~.._1I(::_ §{>i€:fai:€ ssuch i1ar21s;s3:.13e::1€.. in '%,='i,€fi'W <31." s=;1,:{:}'1 <7:b_<3::'::'\;§§}i,--i§:§:3é3*i £1118 followmg orcier rnazde :~ _
1. The appeal is aiicm-*e<:i,
2. The order OfC€}E1't'i(3f.iV{1fi' '2i.1j1€1 sé.:1t,e::1C€:v-Vp;éx:§$'<:d "by the f;,ria.1 C0111? is 11j+3rsI§y. 'Set. e1s'id<3...23,v;'i.d the a<::<:u$ed. is punishable u1f1ci£-:I" of IPC and seg:t,i¢§'§4%««.4 :
by him hcéreby €:.£1;:::u'.'3eii<::cV§V L 1 T _Fifié"..;1;f:1(fi;i;:2t: ;;.f' aiepogited by Eiim shali be g<::fi1v:1d<3ci ifc)"'ii'im,,