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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(iii) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(iii)All payment to be made to the employees of the Board/Market Committees on account of Pension and Gratuity shall be withdrawn from the Fund, established for the purpose: