Gauhati High Court
Arnab Kumar Kalita And 5 Ors vs The State Of Assam And 10 Ors on 7 February, 2019
Author: A.S. Bopanna
Bench: A.S. Bopanna, Arup Kumar Goswami
Page No.# 1/4
GAHC010040372018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 52/2018
1:ARNAB KUMAR KALITA AND 5 ORS
R/O HOUSE NO. 5, BELTOLA COLLEGE ROAD, BONGAON, P.O. AND P.S.
BELTOLA, DIST. KAMRUP (M), GUWAHATI-28, ASSAM STUDENT OF
ASSAM ENGINEERING COLLEGE, 1ST SEMESTER, CIVIL ENGINEERING
BRANCH
2: RAHUL AMIN BARBHUIYA
R/O HOUSE NO. 27
WATER WORKS ROAD
SILCHAR
P.O. AND P.S. SILCHAR
CACHAR
ASSAM 788001 STUDENT OF ASSAM ENGINEERING COLLEGE 1ST
SEMESTER
ETE BRANCH
3: ARIJIT SAIKIA
R/O HATIGARH
DEWAL
JORHAT 785010
P.O. CHENGALIGAON
P.S. BHOGDOI
ASSAM STUDENT OF ASSAM ENGINEERING COLLEGE 1ST SEMESTER
ETE BRANCH
4: KRISHNA KANTA BORO
R/O RAILWAY QT5R. NO. 214/B
CENTRAL GOTANAGAR
MALIGAON
P.O. MALIGAON
P.S. JALUKBARI
GUWAHATI-11
STUDENT OF ASSAM ENGINEERING COLLEGE
1ST SEMESTER
Page No.# 2/4
INS BRANCH
5: KAUSTAV BASUMATARY
R/O CHANDMARI
KRISHNA NAGAR COLONY
UNIT 1
NEAR HOLY CHILD SCHOOL
P.O. CHANDMARI
P.S. CHANDMARI
GUWAHATI
P.S. CHANDMARI
GUWAHATI
STUDENT OF ASSAM ENGINEERING COLLEGE
1ST SEMESTER ETE BRANCH
6: JONARD KALITA
R/O HOUSE NO. 41
KARBI NAM GHAR PATH
JAPORIGOG
P.O. DISPUR
P.S. DISPUR
GUWAHATI 781005
STUDENT OF ASSAM ENGINEERING COLLEGE
1ST SEMESTER
CIVIL ENGINEERING BRANC
VERSUS
1:THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM,
EDUCATION HIGHER (TECH) DEPTT., DISPUR, GUWAHATI -06
2:ADDITIONAL CHIEF SECY.
(HIGHER AND TECH. EDUCATION)
GOVT. OF ASSAM
3:THE CHAIRMAN
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) NELSON
MANDELA MARG
VASANT KUNJ
NEW DELHI 110067
4:THE VICE CHANCELLOR GAUHATI UNIVERSITY
JALUKBARI
GUWAHATI-13
5:THE VICE CHANCELLOR DIBRUGARH UNIVERSITY
RAJAPETA
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DIBRUGARH
ASSAM 786004
6:THE VICE CHANCELLOR ASSAM SCIENCE AND TECHNOLOGY
UNIVERSITY
TETELIA ROAD
JALUKBARI
GUWAHATI 781013
7:THE REGISTRAR GAUHATI UNIVERSITY
JALUKBARI
GUWAHATI-13
8:THE REGISTRAR DIBRUGARH UNIVERSITY
RAJAPETA
DIBRUGARH
ASSAM 786004
9:THE REGISTRAR ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
TETELIA ROAD
JALUKBARI
GUWAHATI 781013
10:THE DIRECTOR TECHNICAL EDUCATION
KAHILIPARA
GUWAHATI-19
11:THE CHAIRMAN UNIVERSITY GRANTS COMMISSION (UGC)
BAHADUR SHAH ZAFAR MARG
ITO
DELHI 11000
Advocate for the Petitioner : MR. K N CHOUDHURY, SENIOR ADVOCATE
Advocate for the Respondent : SC, D U
BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 07-02-2019 (A.S. BOPANNA, C.J.) Heard Mr. J. Patowary, learned counsel for the appellants. Also heard Mr. R. Page No.# 4/4 Mazumdar, learned counsel for Respondent No.1, 2 and 10; Mr. S. Saikia, learned Standing Counsel, AICTE for Respondent No.3; Mr. D. Saikia, learned senior counsel assisted by Mr. B. Choudhury, learned counsel for Respondents No.6 and 9 and Mr. A. Chamuah, learned counsel for Respondent No.11.
Mr. D. Saikia, learned senior counsel representing Respondents No.6 and 9 would point out that the affidavits filed by the Assam Science and Technology University, All India Council for Technical Education, Gauhati University and Dibrugarh University, which were reported to be on the records of the writ petition, are not enclosed with the writ appeal papers.
Learned counsel for the appellants seeks to bring them on record by filing appropriate paper book. Such copy of the paper book shall also be served on the learned counsel for the respondents.
List after two weeks.
JUDGE CHIEF JUSTICE Comparing Assistant