Delhi High Court - Orders
Pavan Sachdeva vs The Central Public Information Officer ... on 25 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7577/2015
PAVAN SACHDEVA .....Petitioner
Through: None
versus
THE CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
.....Respondents
Through: Mr. Rohit Sharma, Mr. Nikhil
Purohit, Mr. Jatin Lalwani, Mr. Jai
Rawat, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 25.07.2025
1. None appears for the petitioner.
2. Re-notify on 03.12.2025.
SACHIN DATTA, J JULY 25, 2025/uk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/08/2025 at 22:11:07