Rajasthan High Court - Jaipur
Official Liquidator Of M/S Paan ... vs The Chief Manager, Pnb on 2 September, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Company Application No. 9/2021
Official Liquidator Of M/s Paan Pharmaceuticals
----Petitioner
Versus
The Chief Manager, Pnb
----Respondent
Connected With S.B. Company Petition No. 15/2006 M/s Paam Pharmaceuticals Delh
----Petitioner Versus
----Respondent For Applicant(s) : Mr.Gaurav Sharma Saraswat, Adv. for Official Liquidator.
Mr.C.M. Karl Marx, Official Liquidator.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/09/2021 Learned counsel Mr.Gaurav Sharma Saraswat will furnish a copy of the application/s in the office of Mr.Vikas Jain, who appears on behalf of Punjab National Bank and Mr.Sandeep Taneja, Adv. for appearing on behalf of RIICO. Their names be shown in the cause list.
List on 30.09.2021.
(ASHOK KUMAR GAUR), J Himanshu Soni/Parul/7-8 (Downloaded on 03/09/2021 at 10:26:44 PM) Powered by TCPDF (www.tcpdf.org)