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Rajasthan High Court - Jaipur

Official Liquidator Of M/S Paan ... vs The Chief Manager, Pnb on 2 September, 2021

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Company Application No. 9/2021

                                   Official Liquidator Of M/s Paan Pharmaceuticals
                                                                                                       ----Petitioner
                                                                        Versus
                                   The Chief Manager, Pnb
                                                                                                     ----Respondent

Connected With S.B. Company Petition No. 15/2006 M/s Paam Pharmaceuticals Delh

----Petitioner Versus

----Respondent For Applicant(s) : Mr.Gaurav Sharma Saraswat, Adv. for Official Liquidator.

Mr.C.M. Karl Marx, Official Liquidator.

For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/09/2021 Learned counsel Mr.Gaurav Sharma Saraswat will furnish a copy of the application/s in the office of Mr.Vikas Jain, who appears on behalf of Punjab National Bank and Mr.Sandeep Taneja, Adv. for appearing on behalf of RIICO. Their names be shown in the cause list.

List on 30.09.2021.

(ASHOK KUMAR GAUR), J Himanshu Soni/Parul/7-8 (Downloaded on 03/09/2021 at 10:26:44 PM) Powered by TCPDF (www.tcpdf.org)