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Allahabad High Court

Smt. Vani Saxena vs Civil Judge Senior Division Allahabad ... on 17 January, 2020

Author: Y.K. Srivastava

Bench: Yogendra Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 471 of 2020
 

 
Petitioner :- Smt. Vani Saxena
 
Respondent :- Civil Judge Senior Division Allahabad And 9 Others
 
Counsel for Petitioner :- Mayank Srivastava
 

 
Hon'ble Dr. Yogendra Kumar Srivastava,J.
 

Sri Mayank Srivastava, learned counsel for the petitioner prays for withdrawal of this petition with liberty to file a fresh petition with better particulars.

As prayed, the petition is dismissed as withdrawn with liberty aforesaid.

Order Date :- 17.1.2020 Shahroz (Dr. Y.K. Srivastava,J.)