Allahabad High Court
Smt. Vani Saxena vs Civil Judge Senior Division Allahabad ... on 17 January, 2020
Author: Y.K. Srivastava
Bench: Yogendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- MATTERS UNDER ARTICLE 227 No. - 471 of 2020 Petitioner :- Smt. Vani Saxena Respondent :- Civil Judge Senior Division Allahabad And 9 Others Counsel for Petitioner :- Mayank Srivastava Hon'ble Dr. Yogendra Kumar Srivastava,J.
Sri Mayank Srivastava, learned counsel for the petitioner prays for withdrawal of this petition with liberty to file a fresh petition with better particulars.
As prayed, the petition is dismissed as withdrawn with liberty aforesaid.
Order Date :- 17.1.2020 Shahroz (Dr. Y.K. Srivastava,J.)