Delhi High Court - Orders
Cipla Limited vs Union Of India Through Department Of ... on 19 August, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 42/2025, CM 190-191/2025
CIPLA LIMITED .....Petitioner
Through: Ms. Tusha Malhotra, Ms. Sugandha
Yadav, Advs
versus
UNION OF INDIA THROUGH DEPARTMENT OF PROMOTION
OF INDUSTRY AND INTERNAL TRADE & ANR.
.....Respondents
Through: Ms. Nidhi Raman CGSC, Mr. Om
Ram, Mr. Mayank Sansanwal, Advs.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.08.2025 The matter could not be taken up today as the Hon'ble Judge is sitting in a Division Bench with Hon'ble Ms. Justice Prathiba M. Singh in the post lunch session for hearing.
List on 21.08.2025 BY ORDER COURT MASTER AUGUST 19, 2025/pk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 21:53:15