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Patna High Court - Orders

Sunil Kumar Sinha vs The State Of Bihar on 21 March, 2022

Author: P. B. Bajanthri

Bench: P. B. Bajanthri

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.6508 of 2020
                  ======================================================
                  Sunil Kumar Sinha & Ors

                                                                            ... ... Petitioner/s
                                                    Versus
                  The State of Bihar & Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr. Poddar Suresh Gandhi, Advocate
                  For the Respondent/s   :     Mr. Abbas Haider ( SC-6 )
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                                        ORAL ORDER

6    21-03-2022

Learned counsel for the respondents is hereby directed to file counter statement before the next date of hearing.

Re-list this matter on 18.04.2022.

(P. B. Bajanthri, J) uday/-

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