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State of Odisha - Section

Section 2 in The Orissa High Court (Appointment of Staff) Rules, 1963

2.

- The staff of the High Court shall, subject to any modification that may be made hereafter, consist of both gazetted and non-gazetted posts and shall be classified as follows :
  [Gazetted [Substituted vide H.C.Notification No. 688/11.9.1974.]  
Class I- ... Registrar
Class II-    
Category 1 ... Joint Registrar.
Category 2 ... Deputy Registrar.
    Assistant Registrar
Category 3 ... Additional Assistant Registrar.
Category 4 ... Law Reporter
Category 5 ... Stamp Reporter and Oath, Commissioner.]
  Non-Gazetted  
Class III-    
Category 1 ... Superintendents
Category 2 ... Junior Superintendents
Category 3 ... Judgement-writers
Category 4 ... Translators
Category 5 ... [Assistants- (a) Senior Assistant [Substituted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.]
    (b) JuniorAssistant]
Category 6 ... Peripatetic Stamp Reporter
Category 7 ... [Stenographers- [Substituted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.]
    (a) Senior Stenographers
    (b) Junior Stenographer]
Category 8 ... Court Officer
Category 9 ... Diarists and Despatchers
Category 10 ... Library Attenders
Category 11 ... Remunerated Typists and Copyists
Category 12 ... Treasury Sarkar
Class IV    
Category 1 ... Duftaries
Category 2 ... Jamadars
Category 3 ... Orderly and Office Peons
Category 4 ... Malis
Category 5 ... Sweepers
Category 6 ... Fares
Category 7 ... Mulias