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State of Odisha - Section
Section 2 in The Orissa High Court (Appointment of Staff) Rules, 1963
2.
- The staff of the High Court shall, subject to any modification that may be made hereafter, consist of both gazetted and non-gazetted posts and shall be classified as follows :| [Gazetted [Substituted vide H.C.Notification No. 688/11.9.1974.] | ||
| Class I- | ... | Registrar |
| Class II- | ||
| Category 1 | ... | Joint Registrar. |
| Category 2 | ... | Deputy Registrar. |
| Assistant Registrar | ||
| Category 3 | ... | Additional Assistant Registrar. |
| Category 4 | ... | Law Reporter |
| Category 5 | ... | Stamp Reporter and Oath, Commissioner.] |
| Non-Gazetted | ||
| Class III- | ||
| Category 1 | ... | Superintendents |
| Category 2 | ... | Junior Superintendents |
| Category 3 | ... | Judgement-writers |
| Category 4 | ... | Translators |
| Category 5 | ... | [Assistants- (a) Senior Assistant [Substituted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.] |
| (b) JuniorAssistant] | ||
| Category 6 | ... | Peripatetic Stamp Reporter |
| Category 7 | ... | [Stenographers- [Substituted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.] |
| (a) Senior Stenographers | ||
| (b) Junior Stenographer] | ||
| Category 8 | ... | Court Officer |
| Category 9 | ... | Diarists and Despatchers |
| Category 10 | ... | Library Attenders |
| Category 11 | ... | Remunerated Typists and Copyists |
| Category 12 | ... | Treasury Sarkar |
| Class IV | ||
| Category 1 | ... | Duftaries |
| Category 2 | ... | Jamadars |
| Category 3 | ... | Orderly and Office Peons |
| Category 4 | ... | Malis |
| Category 5 | ... | Sweepers |
| Category 6 | ... | Fares |
| Category 7 | ... | Mulias |