Supreme Court - Daily Orders
Anil Kumar Telugu Kukkala vs Ambati Sukrutha on 7 March, 2025
Bench: J.K. Maheshwari, Prashant Kumar Mishra
ITEM NO.23 COURT NO.6 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6217/2025
[Arising out of impugned final judgment and order dated 14-11-2024
in CRP No. 407/2024 passed by the High Court for The State of
Telangana at Hyderabad]
ANIL KUMAR TELUGU KUKKALA PETITIONER(S)
VERSUS
AMBATI SUKRUTHA RESPONDENT(S)
FOR ADMISSION and I.R.
Date : 07-03-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) :
Mr. P. Mohith Rao, AOR
Mr. Eugene S Philomene, Adv.
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
Issue notice only with respect to mediation, returnable in six weeks.
(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by POOJA SHARMA Date: 2025.03.07 19:07:02 IST Reason: