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Gauhati High Court

Mahabir Prasad Agarwalla vs The State Of Assam And 3 Ors on 14 November, 2024

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                Page No.# 1/7

GAHC010008062015




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/585/2015

         MAHABIR PRASAD AGARWALLA
         S/O LT. KIRORIMAL AGARWALLA R/O 1B, RYOAL SILVER TOWER, LACHIT
         NAGAR, MAIN ROAD, NEAR BYE-LANE NO. 1, ULUBARI, P.O. GUWAHATI-
         781007, DIST. KAMRUP M, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 3 ORS
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         PUBLIC WORKS DEPARTMENT, DISPUR, GUWAHATI-781006, DIST.
         KAMRUP M, ASSAM.

         2:THE COMMISSIONER AND SPECIAL SECRETARY
         TO THE GOVT. OF ASSAM
          PUBLIC WORKS DEPARTMENT
          DISPUR
          GUWAHATI- 781006
          DIST. KAMRUP M
         ASSAM.

         3:THE CHIEF ENGINEER

          PUBLIC WORKS DEPARTMENT ROADS
          ASSAM
          CHANDMARI
          GUWAHATI- 781003
          DIST. KAMRUP M
          ASSAM.

         4:THE EXECUTIVE ENGINEER

          PUBLIC WORKS DEPARTMENT
                                                                          Page No.# 2/7

             GOALPARA RURAL ROADS DIVISION
             GOALPARA

Advocate for the Petitioner   : MR.O P BHATI, MR.S KHAN,MR.P K PODDAR,MR.P
SARMA,MR.T C DAS

Advocate for the Respondent : SC, PWD, ,,MR.D P BORAH,




             Linked Case : WP(C)/180/2015

            MAHABIR PRASAD AGARWALLA
            S/O- LT. KIRORIMAL AGARWALLA
            R/O- 1B
            ROYAL SILVER TOWER
            LACHIT NAGAR
            MAIN ROAD
            NEAR BYE-LANE 1
            ULUBARI
            P.O.- GHY- 7
            DIST.- KAMRUP M
            ASSAM.


             VERSUS

            THE STATE OF ASSAM AND 5 ORS
            REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
            PUBLIC WORKS DEPTT.
            DISPUR
            GHY- 6.

            2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
            PUBLIC WORKS DEPTT.
             DISPUR
             GHY - 6.

            3:THE CHIEF ENGINEER
            PUBLIC WORKS DEPTT. ROADS
            ASSAM
            CHANDMARI
            GHY- 3
            DIST.- KAMRUP M
            ASSAM.
                                                             Page No.# 3/7


4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT.
ARISP AND RIDF
VASUNDHARA ENCLAVE
B.K. KAKOTI ROAD
ULUBARI
GHY- 7
DIST.- KAMRUP M
ASSAM.

5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GUWAHATI AACP DIVISION
GUWAHATI.

6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
AACP DIVISION
DHUBRI
DIST.- DHUBRI
ASSAM.
------------
Advocate for : MR.P SARMA
Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS



Linked Case : WP(C)/582/2015

MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE -LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST. KAMRUP M
ASSAM.


VERSUS

THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
                                                             Page No.# 4/7

DISPUR
GUWAHATI-06.

2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT.OF ASSAM
 PUBLIC WORKS DEPARTMENT
 DISPUR
 GUWAHATI-6.

3:THE CHIEF ENGINEER

PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.

4:THE EMPOWERED OFFICER

PMGSY
ASRB
CHANDMARI
GUWAHATI- 781003
DIST.KAMRUP M
ASSAM.

5:THE EXECUTIVE ENGINEER

PUBLIC WORKS DEPARTMENT
GOALPARA
RURAL ROADS DIVISION
P.O. and DIST. GOALPARA
ASSAM.

6:THE EXECUTIVE ENGINEER

PUBLIC WORKS DEPARTMENT
DHUBRI RURAL ROADS DIVISION
P.O. and DIST. DHUBRI
ASSAM.
------------
Advocate for : MR.T C DAS
Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS



Linked Case : WP(C)/696/2015
                                                       Page No.# 5/7


MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BY-LANE 1
ULUBARI
P.O.- GUWAHATI- 781007
DIST.- KAMRUP M
ASSAM.


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.

2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
 DISPUR
 GHY- 6
 DIST.- KAMRUP M
ASSAM.

3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.

4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. RIDF
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.

5:THE EXECUTIVE ENGINEER
                                                             Page No.# 6/7

PUBLIC WORKS DEPTT.
GOALPARA RURAL ROADS DIVISION
GOALPARA.
------------
Advocate for : MR.P SARMA
Advocate for : appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/732/2015

MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
NEAR BY LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST.KAMRUP M
ASSAM.


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.

2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
 PUBLIC WORKS DEPARTMENT
 DISPUR
 GUWAHATI-6.

3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.

4:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT BOARDER ROADS AND NEC WORKS ASSAM
CHANDMARI
GUWAHATI- 781003
                                                                         Page No.# 7/7

             DIST. KAMRUP M
             ASSAM.

            5:THE EXECUTIVE ENGINEER
            PUBLIC WORKS DEPARTMENT
            KARIMGANJ N.E.C. DIVISION
            KARIMGNAJ.
            ------------
            Advocate for : MR.O P BHATI
            Advocate for : appearing for THE STATE OF ASSAM AND 4 ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                        ORDER

Date : 14.11.2024 Mr. P. Sarma, learned counsel appearing for the petitioners has submitted that leading counsel, Mr. O.P. Bhati is out of station on personal ground. He has, thus, prayed for listing of the cases after a week. It is submitted that consent has been taken from the learned counsel for the respondents to make the prayer.

The prayer is allowed.

List the cases on 03.12.2024.

JUDGE Comparing Assistant