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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(2)A note of cancellation of the declaration shall be made in red ink in the counter-foil of the declaration and the corresponding entery of Z. A. F. No. 8.