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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(6) in Rajasthan Schools (Regulation of Fee) Rules, 2017

(6)The Secretary of the Parent-Teachers Association shall prepare the minutes of the meeting within fifteen days from the date of the meeting. The minutes shall be displayed on the notice board of the school and uploaded on the website of the school, if such facility is available. The copy of minutes of the meeting shall also be made available to the District Education Officer concerned and the State Government, as and when required.