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Gujarat High Court

Navnitbhai Chandubhai Inamdar vs Chairman, Governing Body/Vice ... on 17 September, 2018

Author: N.V.Anjaria

Bench: N.V.Anjaria

             C/SCA/13978/2017                                ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 13978 of 2017

==========================================================
                   NAVNITBHAI CHANDUBHAI INAMDAR
                               Versus
              CHAIRMAN, GOVERNING BODY/VICE CHANCELLOR
==========================================================
Appearance:
MR AS ASTHAVADI(3698) for the PETITIONER(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,3,4,5,6,7,8,9
MR DEVANG VYAS(2794) for the RESPONDENT(s) No. 3
UDIT N VYAS(9255) for the RESPONDENT(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                Date : 17/09/2018

                                 ORAL ORDER

At the request of learned advocate Mr. Udit Vyas, stand over to 24.9.2018, to be listed at 2.30 p.m..

(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1