Gujarat High Court
Navnitbhai Chandubhai Inamdar vs Chairman, Governing Body/Vice ... on 17 September, 2018
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/13978/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13978 of 2017
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NAVNITBHAI CHANDUBHAI INAMDAR
Versus
CHAIRMAN, GOVERNING BODY/VICE CHANCELLOR
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Appearance:
MR AS ASTHAVADI(3698) for the PETITIONER(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,3,4,5,6,7,8,9
MR DEVANG VYAS(2794) for the RESPONDENT(s) No. 3
UDIT N VYAS(9255) for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 17/09/2018
ORAL ORDER
At the request of learned advocate Mr. Udit Vyas, stand over to 24.9.2018, to be listed at 2.30 p.m..
(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1