Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 10 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

10. Selected candidate to be subject to rules of the Club.

- The selected candidates shall become members/cadets of the Club while undergoing training shall observe all the rules and regulations laid down by the Club for such Members. They shall pay their Membership, Medical Examination, Technical Examination and such other fees as may be prescribed by the Flying Club.